← All Benches
ITAT Bangalore Bench
18,481 judgments
SHRI JITENDRA VIRWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1213/BANG/2019[2011-12]Status: Disposed30/7/2021AY 2011-12
SHRI. JITENDRA VIRWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1212/BANG/2019[2010-11]Status: Disposed30/7/2021AY 2010-11
SHRI JITENDRA VIRWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1211/BANG/2019[2009-10]Status: Disposed30/7/2021AY 2009-10
SHRI BINDIGANAVALE RAVI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE
ITA 2959/BANG/2018[2015-16]Status: Disposed30/7/2021AY 2015-16
M/S ARSHAD EXPORTS,HOSPET vs DCIT, BANGALORE
ITA 931/BANG/2015[2010-11]Status: Disposed30/7/2021AY 2010-11
M/S ARSHAD EXPORTS,HOSPET vs DCIT, BANGALORE
ITA 930/BANG/2015[2009-10]Status: Disposed30/7/2021AY 2009-10
SRI. K. ASGHAR KHAN,HOSPET vs DCIT, BANGALORE
ITA 929/BANG/2015[2010-11]Status: Disposed30/7/2021AY 2010-11
SRI. K. ASGHAR KHAN,HOSPET vs DCIT, BANGALORE
ITA 928/BANG/2015[2008-09]Status: Disposed30/7/2021AY 2008-09
SMT.SUJAYA SESHADRI BHAGAWAN,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(3), BANGALORE
ITA 822/BANG/2019[2015-16]Status: Disposed29/7/2021AY 2015-16
INCOME TAX OFFICER, WARD - 2(2)(3), BANGALORE vs SRI SUJAYA SHESHADRI BHAGWAN, BANGALORE
ITA 1094/BANG/2019[2015-16]Status: Disposed29/7/2021AY 2015-16
M/S KARNATAKA STATE BEVERAGES CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 972/BANG/2018[2010-11]Status: Disposed29/7/2021AY 2010-11
M/S KARNATAKA STATE BEVERAGES CORPORATION LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 971/BANG/2018[2009-10]Status: Disposed29/7/2021AY 2009-10
M/S PRECIOUS SECURITIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(3), BANGALORE
ITA 1778/BANG/2018[2014-15]Status: Disposed29/7/2021AY 2014-15
M/S. KARNATAKA STATE BEVEREGES CORPORATION LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 1925/BANG/2017[2010-11]Status: Disposed29/7/2021AY 2010-11
SRI Y C KALLINATHA,BANGALORE vs ADDL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 729/BANG/2016[2011-12]Status: Disposed29/7/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S PARRYS SUGAR INDUSTRIES LTD, BANGALORE
ITA 1721/BANG/2016[2012-13]Status: Disposed29/7/2021AY 2012-13
BHRUHAT BENGALURU MAHANAGARA PALIKE [BBMP],BENGALURU vs INCOME TAX OFFICER [TDS], WARD- 1(1), BANGALORE
ITA 99/BANG/2020[2013-14]Status: Disposed28/7/2021AY 2013-14
BHRUHAT BENGALURU MAHANAGARA PALIKE [BBMP],BENGALORE vs INCOME TAX OFFICER, [TDS], WARD- 1(1), BANGALORE
ITA 98/BANG/2020[2013-14]Status: Disposed28/7/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BOSCH AUTOMOTIVE ELECTRONICS INDIA PVT LTD, BANGALORE
ITA 526/BANG/2018[2009-10]Status: Disposed28/7/2021AY 2009-10
SRI.LAKSHMANA,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(3), BANGALORE
ITA 382/BANG/2018[2009-10]Status: Disposed28/7/2021AY 2009-10
