← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S INFLOW TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3338/BANG/2018[2013-14]Status: Disposed4/8/2021AY 2013-14
SRI NILESH N SHAH,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-8, BANGALORE
ITA 1998/BANG/2018[2009-10]Status: Disposed4/8/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE vs M/S HUAWEI TECHNOLOGIES INDIA PVT LTD, BANGALORE
ITA 2140/BANG/2017[2010-11]Status: Disposed4/8/2021AY 2010-11
HUAWEI TECHNOLOGIES INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-11(2), BANGALORE
ITA 2051/BANG/2017[2010-11]Status: Disposed4/8/2021AY 2010-11
HUAWEI TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1940/BANG/2017[2013-14]Status: Disposed4/8/2021AY 2013-14
M/S IDEAOBJECT SOFTWARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3393/BANG/2018[2014-15]Status: Disposed3/8/2021AY 2014-15
M/S CARBON CLEAN SOLUTIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 3306/BANG/2018[2015-16]Status: Disposed3/8/2021AY 2015-16
JCIT, BANGALORE vs M/S DELL INTERNATIONAL SERVICES INDIA PVT. LTD., BANGALORE
ITA 639/BANG/2016[]Status: Disposed3/8/2021
M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 637/BANG/2016[20101-11]Status: Disposed3/8/2021
SRI. ARSHAD ISPAT,HOSPET vs DCIT, BANGALORE
ITA 926/BANG/2015[2010-11]Status: Disposed2/8/2021AY 2010-11
M/S. THANNIRUPANTHA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 277/BANG/2020[2016-17]Status: Disposed30/7/2021AY 2016-17
M/S. THANNIRUPANTHA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,BELTHANCADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 276/BANG/2020[2015-16]Status: Disposed30/7/2021AY 2015-16
M/S. ALLIANCE INFRASTRUCTURE PROJECTS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), BANGALORE
ITA 2467/BANG/2019[2016-17]Status: Disposed30/7/2021AY 2016-17
M/S. ALLIANCE INFRASTRUCTURE PROJECTS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), BANGALORE
ITA 2466/BANG/2019[2015-16]Status: Disposed30/7/2021AY 2015-16
M/S. ALLIANCE INFRASTRUCTURE PROJECTS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), BANGALORE
ITA 2465/BANG/2019[2014-15]Status: Disposed30/7/2021AY 2014-15
M/S. ALLIANCE INFRASTRUCTURE PROJECTS PRIVATE LIMITED,BENGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(4), BANGALORE
ITA 2464/BANG/2019[2013-14]Status: Disposed30/7/2021AY 2013-14
SHRI JITENDRA VIRWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1217/BANG/2019[2015-16]Status: Disposed30/7/2021AY 2015-16
SHRI JITENDRA VIRWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1216/BANG/2019[2014-15]Status: Disposed30/7/2021AY 2014-15
SHRI JITENDRA VIRWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1215/BANG/2019[2013-14]Status: Disposed30/7/2021AY 2013-14
SHRI JITENDRA VIRWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
ITA 1214/BANG/2019[2012-13]Status: Disposed30/7/2021AY 2012-13