← All Benches
ITAT Bangalore Bench
18,481 judgments
SMT.GIRIJA VARADARAJU,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(3), BANGALORE
ITA 768/BANG/2019[2015-16]Status: Disposed6/8/2021AY 2015-16
M/S. ANZ SUPPORT SERVICES INDIA PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER, WARD-1(1)(1), BENGALURU
ITA 58/BANG/2019[2014-15]Status: Disposed6/8/2021AY 2014-15
M/S. PERADY VYAVASAYA SEVA SAHAKARI BANK LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1451/BANG/2019[2016-17]Status: Disposed6/8/2021AY 2016-17
M/S. VENOOR CO-OPERATIVE AGRICULTURAL BANK LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1448/BANG/2019[2016-17]Status: Disposed6/8/2021AY 2016-17
SIDDESHWARA RURAL DEVELOPMENT SOCIETY,CHITRADURGA vs INCOME TAX OFFICER WARD-1, CHITRADURGA
ITA 3203/BANG/2018[2010-11]Status: Disposed6/8/2021AY 2010-11
SIDDESHWRA RURAL DEVELOPMENT SOCIETY,CHITRADURGA vs INCOME TAX OFFICER WARD-1, CHITRADURGA
ITA 3202/BANG/2018[2009-10]Status: Disposed6/8/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU vs M/S. JMJ EDUCATION SOCIETY, BENGALURU
ITA 2895/BANG/2017[2011-12]Status: Disposed6/8/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU vs M/S. JMJ EDUCATION SOCIETY, BENGALURU
ITA 2894/BANG/2017[2010-11]Status: Disposed6/8/2021AY 2010-11
ON MOBILE GLOBAL LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 1163/BANG/2012[2008-09]Status: Disposed6/8/2021AY 2008-09
M/S INFORMATICA LLC,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2), BANGALORE
ITA 2867/BANG/2018[2015-16]Status: Disposed5/8/2021AY 2015-16
IBM INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 372/BANG/2016[2014-15]Status: Disposed5/8/2021AY 2014-15
IBM INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 371/BANG/2016[2014-15]Status: Disposed5/8/2021AY 2014-15
IBM INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 370/BANG/2016[2013-14]Status: Disposed5/8/2021AY 2013-14
M/S THE RADDI SAHAKARA BANK NIYAMITHA,DHARWAD vs INCOME TAX OFFICER, HUBLI
ITA 369/BANG/2016[2011-12]Status: Disposed5/8/2021AY 2011-12
AUTODESK ASIA PTE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 293/BANG/2015[2011-12]Status: Disposed5/8/2021AY 2011-12
ING VYSYA BANK LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 934/BANG/2014[2008-09]Status: Disposed5/8/2021AY 2008-09
INCOME TAX OFFICER (INTERNATIONAL TAXATION), BANGALORE vs M/S KAWASKI MICRO ELECTRONICS INC., BANGALORE
ITA 1221/BANG/2014[2009-10]Status: Disposed5/8/2021AY 2009-10
SRI. KEMPAIAH VINAY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 6(2)(1), BANGALORE
ITA 410/BANG/2020[2014-15]Status: Disposed4/8/2021AY 2014-15
M/S. AXISCADES AEROSPACE AND TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 1(1)(1), BANGALORE
ITA 1874/BANG/2019[2014-15]Status: Disposed4/8/2021AY 2014-15
M/S INFLOW TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3339/BANG/2018[2014-15]Status: Disposed4/8/2021AY 2014-15