← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S AIRBUS GROUP INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 1111/BANG/2018[2012-13]Status: Disposed9/8/2021AY 2012-13
SRI K H GURUNATH,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(3), BENGALURU
ITA 2665/BANG/2017[2013-14]Status: Disposed9/8/2021AY 2013-14
FIRSTSOURCE PROCESS MANGAEMENT SERVICES LIMITED,BANGALORE vs INCOME TA OFFICER CIRCLE-1(1)(3), BANGALORE
ITA 2507/BANG/2017[2014-15]Status: Disposed9/8/2021AY 2014-15
HONEYWELL TECHNOLOGY SOLUTIONS LAB PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2154/BANG/2017[2009-10]Status: Disposed9/8/2021AY 2009-10
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1305/BANG/2017[2015-16]Status: Disposed9/8/2021AY 2015-16
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1304/BANG/2017[2015-16]Status: Disposed9/8/2021AY 2015-16
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1302/BANG/2017[2014-15]Status: Disposed9/8/2021AY 2014-15
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1301/BANG/2017[2014-15]Status: Disposed9/8/2021AY 2014-15
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1299/BANG/2017[2013-14]Status: Disposed9/8/2021AY 2013-14
IBM INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1298/BANG/2017[2013-14]Status: Disposed9/8/2021AY 2013-14
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER FO INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1292/BANG/2017[2011-12]Status: Disposed9/8/2021AY 2011-12
IBM INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 1290/BANG/2017[2010-11]Status: Disposed9/8/2021AY 2010-11
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1289/BANG/2017[2010-11]Status: Disposed9/8/2021AY 2010-11
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1287/BANG/2017[2009-10]Status: Disposed9/8/2021AY 2009-10
IBM INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-1(1), BANGALORE
ITA 1286/BANG/2017[2009-10]Status: Disposed9/8/2021AY 2009-10
DCIT, BANGALORE vs ON MOBILE GLOBAL LTD., BANGALORE
ITA 987/BANG/2015[2009-10]Status: Disposed9/8/2021AY 2009-10
DCIT, BANGALORE vs M/S ONMOBILE GLOBAL LTD., BANGALORE
ITA 1513/BANG/2015[2010-11]Status: Disposed9/8/2021AY 2010-11
DCIT, BANGALORE vs M/S ONMOBILE GLOBAL LTD., BANGALORE
ITA 1175/BANG/2012[2008-09]Status: Disposed9/8/2021AY 2008-09
SMT MADHU SOLANKI,MYSORE vs ITO, BANGALORE
ITA 974/BANG/2009[1998-99]Status: Disposed9/8/2021AY 1998-99
ASHWARTHRAM BALACHANDRA MURTHY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BANGALORE
ITA 110/BANG/2020[2015-16]Status: Disposed6/8/2021AY 2015-16
