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ITAT Bangalore Bench

18,481 judgments

M/S. SECOND INNINGS,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 2351/BANG/2019[2019-20]Status: Disposed12/8/2021AY 2019-20

M/S. G7 HEALTH CARE (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD -3(1)(2), BANGALORE

ITA 4/BANG/2017[2012-13]Status: Disposed12/8/2021AY 2012-13

M/S. JDA SOFTWARE INC.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME (INTERNATIONAL TAXATION), CIRCLE-1(2), BENGALURU

ITA 2696/BANG/2017[2014-15]Status: Disposed12/8/2021AY 2014-15

M/S ANZ OPERATIONS & TECHNOLOGY PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-1(1)(1), BENGALURU

ITA 57/BANG/2019[2014-15]Status: Disposed11/8/2021AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE vs M/S RAMBUS CHIP TECHNOLOGIES INDIA PVT LTD, BANGALORE

ITA 1185/BANG/2018[2012-13]Status: Disposed11/8/2021AY 2012-13

M/S RAMBUS CHIP TECHNOLOGIES INDIA PVT LTD,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-5(1)(1), BANGALORE

ITA 1073/BANG/2018[2012-13]Status: Disposed11/8/2021AY 2012-13

M/S. ON SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX, BENGALURU

ITA 2608/BANG/2017[2014-15]Status: Disposed11/8/2021AY 2014-15

M/S BROCADE COMMUNICATIONS SYSTEMS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE

ITA 2495/BANG/2017[2013-14]Status: Disposed11/8/2021AY 2013-14

WORLD COURIER INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 1727/BANG/2017[2012-13]Status: Disposed11/8/2021AY 2012-13

WORLD COURIER (INDIA) PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE

ITA 1577/BANG/2017[2014-15]Status: Disposed11/8/2021AY 2014-15

TECNOTREE CONVERGENCE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 1518/BANG/2017[2009-10]Status: Disposed11/8/2021AY 2009-10

M/S. NAGINI CO-OPERATIVE CREDIT SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(1), BANGALORE

ITA 2352/BANG/2019[2016-17]Status: Disposed10/8/2021AY 2016-17

M/S MICRO FOCUS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 3129/BANG/2018[2014-15]Status: Disposed10/8/2021AY 2014-15

M/S SWANMANDIR JEWEL DESIGNER PRIVATE LIMITED,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR

ITA 141/BANG/2018[2012-13]Status: Disposed10/8/2021AY 2012-13

M/S. AUTODESK ASIA PTE LIMITED,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE - 1(1), BANGALORE

ITA 1274/BANG/2019[2016-17]Status: Disposed9/8/2021AY 2016-17

NICE SYSTEMS TECHNOLOGIES INC.,USA vs THE JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-1(2)INTERNATIONAL TAXATION, BANGALORE

ITA 288/BANG/2018[2013-14]Status: Disposed9/8/2021AY 2013-14

M/S INDECOMM GLOBAL SERVICES INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 185/BANG/2018[2012-13]Status: Disposed9/8/2021AY 2012-13

M/S SLK SOFTWARE SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 1295/BANG/2018[2011-12]Status: Disposed9/8/2021AY 2011-12

M/S AIRBUS GROUP INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE--1(1), BANGALORE

ITA 1113/BANG/2018[2014-15]Status: Disposed9/8/2021AY 2014-15

M/S. AIRBUS GROUP INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), BENGALURU

ITA 1112/BANG/2018[2013-14]Status: Disposed9/8/2021AY 2013-14