← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S PROMAC ENGINEERING INDUSTRIES LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 501/BANG/2018[2014-15]Status: Disposed17/8/2021AY 2014-15
M/S SNC POWER CORPORATION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE
ITA 2329/BANG/2018[2012-13]Status: Disposed17/8/2021AY 2012-13
M/S SNC POWER CORPORATION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE
ITA 2328/BANG/2018[2011-12]Status: Disposed17/8/2021AY 2011-12
M/S SNC POWER CORPORATION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE
ITA 2327/BANG/2018[2010-11]Status: Disposed17/8/2021AY 2010-11
M/S PRTM MANGAEMENT COMSULTANTS INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1138/BANG/2018[2013-14]Status: Disposed17/8/2021AY 2013-14
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 506/BANG/2020[2016-17]Status: Disposed16/8/2021AY 2016-17
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 505/BANG/2020[2015-16]Status: Disposed16/8/2021AY 2015-16
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 504/BANG/2020[2014-15]Status: Disposed16/8/2021AY 2014-15
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 503/BANG/2020[2013-14]Status: Disposed16/8/2021AY 2013-14
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 502/BANG/2020[2012-13]Status: Disposed16/8/2021AY 2012-13
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 501/BANG/2020[2011-12]Status: Disposed16/8/2021AY 2011-12
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 500/BANG/2020[2010-11]Status: Disposed16/8/2021AY 2010-11
M/S. RNS INFRASTRUCTURE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(3), BENGALURU
ITA 470/BANG/2020[2015-16]Status: Disposed16/8/2021AY 2015-16
M/S. POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, BANGALORE
ITA 653/BANG/2020[2015-16]Status: Disposed13/8/2021AY 2015-16
M/S. JYOTHI PATTIN SOUHARD SAHAKARI NIYAMIT,GADAG vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 650/BANG/2020[2015-16]Status: Disposed13/8/2021AY 2015-16
SRI VASAVAMBA CO-OPERATIVE SOCIETY LIMITED,HUNSUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 453/BANG/2020[2015-16]Status: Disposed13/8/2021AY 2015-16
M/S. APIGEE TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE
ITA 351/BANG/2020[2008-09]Status: Disposed13/8/2021AY 2008-09
M/S AKASH INN,SHIMOGA vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, MANGALORE
ITA 244/BANG/2019[2015-16]Status: Disposed13/8/2021AY 2015-16
M/S LOGIN INFOTECH PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 548/BANG/2018[2013-14]Status: Disposed13/8/2021AY 2013-14
K. C. A. BANK LIMITED (PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED),CHIKKAMAGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, CHIKKAMAGALURU
ITA 448/BANG/2020[2015-16]Status: Disposed12/8/2021AY 2015-16
