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ITAT Bangalore Bench

18,481 judgments

SATYA CONSTRUCTIONS,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD-3(2), BANGALORE

ITA 744/BANG/2020[2013-14]Status: Disposed19/8/2021AY 2013-14

JOINT COMMISSIONER OF INCOME TAX LTU (OSD) CIRCLE-1, BANGALORE vs M/S TOYOTA KIRLOSKAR MOTORS PVT LTD, BANGALORE

ITA 2016/BANG/2018[2013-14]Status: Disposed18/8/2021AY 2013-14

M/S. TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, LTU, BANGALORE

ITA 1972/BANG/2018[2013-14]Status: Disposed18/8/2021AY 2013-14

M/S ZEENATH TRANSPORT COMPANY,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 1780/BANG/2018[2012-13]Status: Disposed18/8/2021AY 2012-13

MR.MUNIRAJU,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, BANGALORE

ITA 1739/BANG/2018[2013-14]Status: Disposed18/8/2021AY 2013-14

THE MYSORE ELECTRICAL INDUSTRIES LTD,BANGALORE vs PR.COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1149/BANG/2017[2007-08]Status: Disposed18/8/2021AY 2007-08

M/S. ABHILASH SOFTWARE DEVELOPMENT CENTRE,BANGALORE vs INCOME TAX OFFICER, WARD- 6(3)(2), BANGALORE

ITA 51/BANG/2021[2013-14]Status: Disposed17/8/2021AY 2013-14

M/S. C R NAGAPPA AND SONS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (CPC), BANGALORE

ITA 701/BANG/2020[2015-16]Status: Disposed17/8/2021AY 2015-16

M/S URBAN LADDER HOME DECOR SOLUTIONS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU

ITA 620/BANG/2020[2017-18]Status: Disposed17/8/2021AY 2017-18

M/S URBAN LADDER HOME DECOR SOLUTIONS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU

ITA 619/BANG/2020[2017-18]Status: Disposed17/8/2021AY 2017-18

M/S URBAN LADDER HOME DECOR SOLUTIONS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU

ITA 618/BANG/2020[2016-17]Status: Disposed17/8/2021AY 2016-17

M/S URBAN LADDER HOME DECOR SOLUTIONS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU

ITA 617/BANG/2020[2016-17]Status: Disposed17/8/2021AY 2016-17

M/S URBAN LADDER HOME DECOR SOLUTIONS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU

ITA 616/BANG/2020[2015-16]Status: Disposed17/8/2021AY 2015-16

M/S URBAN LADDER HOME DECOR SOLUTIONS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU

ITA 615/BANG/2020[2015-16]Status: Disposed17/8/2021AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE vs M/S. ABHILASH SOFTWARE DEVELOPMENT CENTRE, BANGALORE

ITA 2523/BANG/2019[2015-16]Status: Disposed17/8/2021AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 6(3)(1), BANGALORE vs M/S. ABHILASH SOFTWARE DEVELOPMENT CENTRE, BANGALORE

ITA 2522/BANG/2019[2014-15]Status: Disposed17/8/2021AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE vs M/S. ABHILASH SOFTWARE DEVELOPMENT CENTRE, BANGALORE

ITA 2521/BANG/2019[2012-13]Status: Disposed17/8/2021AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 6(3)(1), BANGALORE vs M/S. ABHILASH SOFTWARE DEVELOPMENT CENTRE, BANGALORE

ITA 2520/BANG/2019[2011-12]Status: Disposed17/8/2021AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE vs M/S. ABHILASH SOFTWARE DEVELOPMENT CENTRE, BANGALORE

ITA 2519/BANG/2019[2010-11]Status: Disposed17/8/2021AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE vs M/S. ABHILASH SOFTWARE DEVELOPMENT CENTRE, BANGALORE

ITA 2518/BANG/2019[2009-10]Status: Disposed17/8/2021AY 2009-10