← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. QUEST SOFTWARE INTERNATIONAL LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITA 739/BANG/2020[2017-18]Status: Disposed23/8/2021AY 2017-18
M/S. ANSYS SOFTWARE PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-1(1), BANGALORE
ITA 734/BANG/2020[2010-11]Status: Disposed23/8/2021AY 2010-11
M/S. ANSYS SOFTWARE PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-1(1), BANGALORE
ITA 733/BANG/2020[2009-10]Status: Disposed23/8/2021AY 2009-10
M/S. ANSYS SOFTWARE PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-1(1), BANGALORE
ITA 732/BANG/2020[2008-09]Status: Disposed23/8/2021AY 2008-09
M/S. ANSYS SOFTWARE PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-1(1), BENGALURU
ITA 731/BANG/2020[2007-08]Status: Disposed23/8/2021AY 2007-08
INCOME TAX OFFICER, WARD -1, CHIKKABALLAPUR vs SMT. K. SHANTHAMMA, CHIKKABALLAPUR
ITA 973/BANG/2019[2015-16]Status: Disposed23/8/2021AY 2015-16
M/S MARKETING COMMINICATIONS & ADVERTISING LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 686/BANG/2019[2013-14]Status: Disposed23/8/2021AY 2013-14
SRI. MALLIKARJUN B. GUNDUR,HUBBALLI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 1200/BANG/2019[2013-14]Status: Disposed23/8/2021AY 2013-14
SRI. MALLIKARJUN B. GUNDUR,HUBBALLI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 1199/BANG/2019[2012-13]Status: Disposed23/8/2021AY 2012-13
SRI. MALLIKARJUN B. GUNDUR,HUBBALLI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 1198/BANG/2019[2011-12]Status: Disposed23/8/2021AY 2011-12
M/S INFOSYS BPM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 493/BANG/2018[2013-14]Status: Disposed23/8/2021AY 2013-14
M/S INFOSYS BPM LMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 492/BANG/2018[2012-13]Status: Disposed23/8/2021AY 2012-13
M/S GLOBAL E-BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE
ITA 3379/BANG/2018[2014-15]Status: Disposed23/8/2021AY 2014-15
M/S IBM SINGAPORE PTE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTENATIONAL TAXATION) CIRCLE-1(2), BANGALORE
ITA 3229/BANG/2018[2014-15]Status: Disposed23/8/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INFOSYS BPM LTD, BANGALORE
ITA 1157/BANG/2018[2013-14]Status: Disposed23/8/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INFOSYS BPM LTD, BANGALORE
ITA 1151/BANG/2018[2012-13]Status: Disposed23/8/2021AY 2012-13
M/S THOTADA UTPANNAGALA MARATA SAGAKARA SANGHA NIYAMITHA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-3, SHIVAMOGGA
ITA 2857/BANG/2017[2011-12]Status: Disposed23/8/2021AY 2011-12
M/S URSULINE FRANCISCAN CONGREGATION,MANGALORE vs THE INCOME TAX OFFICER (EXEMPTION) WARD-1, MANGALORE
ITA 1039/BANG/2017[2012-13]Status: Disposed23/8/2021AY 2012-13
SATYA CONSTRUCTION,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD-3(2), BANGALORE
ITA 746/BANG/2020[2015-16]Status: Disposed19/8/2021AY 2015-16
SATYA CONSTRUCTION,BENGALURU vs THE INCOME TAX OFFICER (TDS), WARD-3(2), BANGALORE
ITA 745/BANG/2020[2014-15]Status: Disposed19/8/2021AY 2014-15
