← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(2), BANGALORE
ITA 2145/BANG/2019[2018-19]Status: Disposed25/8/2021AY 2018-19
FAISAL HEMANI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 176/BANG/2019[2014-15]Status: Disposed25/8/2021AY 2014-15
M/S. V3 ENGINEERS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 7(1)(3), BANGALORE
ITA 1525/BANG/2019[2012-13]Status: Disposed25/8/2021AY 2012-13
M/S. V3 ENGINEERS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 12(2), BANGALORE
ITA 1524/BANG/2019[2011-12]Status: Disposed25/8/2021AY 2011-12
ADDITIONAL COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S DELL INTERNATIONAL SERVICES INDIA PVT LTD, BANGALORE
ITA 1971/BANG/2017[2008-09]Status: Disposed25/8/2021AY 2008-09
M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 1907/BANG/2017[2008-09]Status: Disposed25/8/2021AY 2008-09
MUNIVENKATAPPA SHIVANNA,BANGALORE vs ACIT CIRCLE-7(2)(1), BANGALORE
ITA 358/BANG/2021[2014-15]Status: Disposed24/8/2021AY 2014-15
M/S. G CORP SPACES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE
ITA 53/BANG/2020[2015-16]Status: Disposed24/8/2021AY 2015-16
BAPOOJI PATTIN SOUHARDA SAHAKARI NIYAMIT,BAGALKOT vs INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 544/BANG/2019[2013-14]Status: Disposed24/8/2021AY 2013-14
SRI VENKATA SUBBA REDDY,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE
ITA 199/BANG/2019[2014-15]Status: Disposed24/8/2021AY 2014-15
M/S. NARAYANA HRUDAYALAYA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(3)(1), BANGALORE
ITA 1679/BANG/2019[2014-15]Status: Disposed24/8/2021AY 2014-15
M/S HINDUSTAN AERONAUTICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE, BANGALORE
ITA 84/BANG/2018[2014-15]Status: Disposed24/8/2021AY 2014-15
M/S HINDUSTAN AERONAUTICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2942/BANG/2018[2015-16]Status: Disposed24/8/2021AY 2015-16
M/S HINDUSTAN AERONAUTICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2627/BANG/2018[2010-11]Status: Disposed24/8/2021AY 2010-11
SHRI M R NARASIMHA MURTHY (HUF),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 1408/BANG/2018[2012-13]Status: Disposed24/8/2021AY 2012-13
3M INDIA LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 654/BANG/2017[2010-11]Status: Disposed24/8/2021AY 2010-11
M/S HINDUSTAN AERONAUTICS LTD,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1093/BANG/2017[2013-14]Status: Disposed24/8/2021AY 2013-14
M/S HINDUSTAN AERONAUTICS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1092/BANG/2017[2012-13]Status: Disposed24/8/2021AY 2012-13
M/S HINDUSTAN AERONAUTICS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1091/BANG/2017[2011-12]Status: Disposed24/8/2021AY 2011-12
M/S HINDUSTAN AERONAUTICS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1090/BANG/2017[2007-08]Status: Disposed24/8/2021AY 2007-08