← All Benches
ITAT Bangalore Bench
18,441 judgments
CHAROEN POKPHAND SEEDS INDIA PRIVATE LIMITED ,BENGALURU vs PR.COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU
ITA 1262/BANG/2025[2020-21]Status: Disposed6/7/2026AY 2020-21
THE KARNATAKA CO-OP CREDIT SOCIETY LIMITED ,VIJAYPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
ITA 2647/BANG/2025[2017-18]Status: Disposed3/7/2026AY 2017-18
MOHAMMED UMARUDDIN KHAMRUDDIN,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(3), BANGALORE
ITA 2072/BANG/2025[2020-21]Status: Disposed3/7/2026AY 2020-21
RAMASWAMY BALASUBRAMANYA,BANGALORE vs ASSESSING OFFICER(WARD), BANGALORE
ITA 2064/BANG/2025[2016-17]Status: Disposed3/7/2026AY 2016-17
ARIBA TECHNOLOGIES INDIA PRIVATE LIMITED ,SINGAHALLI VILLAGE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), BENGALURU, KORAMANGALA
ITTPA 768/BANG/2026[AY 2022-23]Status: Disposed2/7/2026
MMIS TECHNOLOGY SERVICES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
ITTPA 763/BANG/2026[2022-23]Status: Disposed2/7/2026AY 2022-23
AT INDIA AUTO PARTS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX,CIRCLE- 1(1)(1), BENGALURU
ITTPA 323/BANG/2026[2022-2023]Status: Disposed2/7/2026AY 2022-2023
EMIDS TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-2(2)(1), BENGALURU
ITTPA 2475/BANG/2024[2021-22]Status: Disposed2/7/2026AY 2021-22
SRI CHENNAKESHAVA SWAMY EDUCATION TRUST,NRUPATUNGA EXTENSION, TUMKUR vs INCOME TAX OFFICER, INCOME TAX OFFICER, WARD ONE, TUMKUR
ITA 3136/BANG/2025[2021-22]Status: Disposed2/7/2026AY 2021-22
DORANALU PUTTAPPA ARIYAPPA,CHIKAMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKAMAGALUR
ITA 3050/BANG/2025[2017-18]Status: Disposed2/7/2026AY 2017-18
NANJUNDAIAH MUDDAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
ITA 2392/BANG/2025[2015-16]Status: Disposed2/7/2026AY 2015-16
DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI
ITA 5711/MUM/2025[2009-10]Status: Disposed1/7/2026AY 2009-10
DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI
ITA 5710/MUM/2025[2008-09]Status: Disposed1/7/2026AY 2008-09
DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI
ITA 5709/MUM/2025[2007-08]Status: Disposed1/7/2026AY 2007-08
DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI
ITA 5708/MUM/2025[2005-06]Status: Disposed1/7/2026AY 2005-06
DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI
ITA 5707/MUM/2025[2003-04]Status: Disposed1/7/2026AY 2003-04
DY COMMISSIONER OF INCOME TAX- 2(1)(1) MUMBAI, MUMBAI vs BANK OF BARODA, MUMBAI
ITA 5659/MUM/2025[2016-17]Status: Disposed1/7/2026AY 2016-17
DCIT CENTRAL CIRCLE 8 2 MUMBAI, MUMBAI vs SKYLINE GREATHILLS, MUMBAI
ITA 3905/MUM/2025[2019-20]Status: Disposed1/7/2026AY 2019-20
SKYLINE GREATHILLS ,MUMBAI vs DCIT CENTRAL CIRCLE 8(2), MUMBAI
ITA 3554/MUM/2025[2019-20]Status: Disposed1/7/2026AY 2019-20
UNILEVER OVERSEAS HOLDING AG,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTL. TAX) - 4(3)(1), MUMBAI
ITA 2662/MUM/2025[AY 2022-23]Status: Disposed1/7/2026
