← All Benches
ITAT Bangalore Bench
18,441 judgments
MOOG CONTROLS (INDIA) PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
ITTPA 1611/BANG/2024[2011-12]Status: Disposed7/7/2026AY 2011-12
CREDITACCESS GRAMEEN LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX - BENGALURU 2, BENGALURU
ITA 341/BANG/2026[2022-23]Status: Disposed7/7/2026AY 2022-23
SHOBHADEVI LR OF LATE RACHAPPA DHANURKAR,BASAVAKALYANI vs JOINT COMMISSSIONER OF INCOME TAX, RANGE, GULBARGA
ITA 3013/BANG/2025[2017-18]Status: Disposed7/7/2026AY 2017-18
PRIMARY CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT ,SAGAR vs INCOME TAX OFFICER, WARD-1 & TPS, , SHIMOGA
ITA 2739/BANG/2025[2021-22]Status: Disposed7/7/2026AY 2021-22
SRI BANGALORE VAISHNAV SAMAJ ,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
ITA 2555/BANG/2025[NA ]Status: Disposed7/7/2026
M/S. QUESS CORP LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITTPA 942/BANG/2023[2019-20]Status: Fixed6/7/2026AY 2019-20
BAGALKOT UNIVERSITY,MUDHOL ROAD, JAMKHANDI, BAGALKOT vs CIT (EXEMPTIONS), BENGALURU, UNITY BUILDING ANNEXE, MISSION ROAD, BENGALURU
ITA 970/BANG/2026[2025-26]Status: Disposed6/7/2026AY 2025-26
TTP TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 863/BANG/2026[2020-21]Status: Disposed6/7/2026AY 2020-21
TTP TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 862/BANG/2026[2021-22]Status: Disposed6/7/2026AY 2021-22
GOVINDASWAMY SUMANGALA,BENGALURU vs INCOME TAX OFFICER WARD 1(2)(5), BENGALURU
ITA 328/BANG/2026[2017-2018]Status: Disposed6/7/2026AY 2017-2018
THALADAMMANAHALLI MUNINARAYANAPPA RAVIKUMAR,THALADAMMANAHALLI vs INCOME TAX OFFICER, WARD 1, CHIKKABALLAPUR, CHIKKABALLAPUR
ITA 1667/BANG/2026[2017-2018]Status: Disposed6/7/2026AY 2017-2018
HOLABASAPPA DODDABASAPPA KALLEDEVAR,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
ITA 145/BANG/2026[2019-2020]Status: Disposed6/7/2026AY 2019-2020
KUVEMPU SMARAKA VIDYA KENDRA TRUST,BENGALURU URBAN vs INCOME TAX OFFICER(EXEMPTION), WARD-1, BANGALORE, UNITY BUILDINGS, BANGALORE
ITA 3150/BANG/2025[2018-19]Status: Disposed6/7/2026AY 2018-19
GOA HOUSING BOARD,GOA vs CIT (EXEMPTION), BANGALORE
ITA 2821/BANG/2025[2025-26]Status: Disposed6/7/2026AY 2025-26
INCOME TAX OFFICER WARD 1 VIJAYAPUR , VIJAYAPUR vs MS SADASHIVA SUGARS LTD , CHENNAI
ITA 2365/BANG/2025[2013-14]Status: Disposed6/7/2026AY 2013-14
GURUPADAYYA SWAMI,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, BANGALORE
ITA 2128/BANG/2025[2022-23]Status: Disposed6/7/2026AY 2022-23
GURUPADAYYA SWAMI,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, KALABURAGI
ITA 2127/BANG/2025[2021-22]Status: Disposed6/7/2026AY 2021-22
KTWO TECHNOGY SOLUTIONS PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(2), BANGALORE
ITA 2051/BANG/2025[2014-15]Status: Disposed6/7/2026AY 2014-15
HULIKAL VENKATESH RAJEEV KUMAR,BENGALURU vs DC/ACIT CIRCLE 6(1)(1), , BENGALURU
ITA 1849/BANG/2025[2014-15]Status: Disposed6/7/2026AY 2014-15
HULIKAL VENKATESH RAJEEV KUMAR,BENGALURU vs DC/ACIT CIRCLE 6(1)(1), , BENGALURU
ITA 1848/BANG/2025[2013-14]Status: Disposed6/7/2026AY 2013-14
