← All Benches
ITAT Bangalore Bench
18,441 judgments
PRATHAMIKA KRUSHI PATTIN SAHAKARI SANGH NIYAMIT,JAMKHANDI vs INCOME TAX OFFICER, WARD 1 & TPS , BAGALKOT
ITA 335/BANG/2026[2020-2021]Status: Disposed8/7/2026AY 2020-2021
JAMKHANDI TALUKA SHREE PARSHWANATH ALPASANKYATAR PATTIN SAHAKAR SANGH NYT,JAMKHANDI vs INCOME TAX OFFICER, WARD 1 & TPS, BAGALKOT, BAGALKOT
ITA 326/BANG/2026[2018-2019]Status: Disposed8/7/2026AY 2018-2019
KRISHNARAJAPETE SHIVANANJEGOWDA RAMEGOWDA,MANDYA DISTRICT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1) MYSORE, MYSORE
ITA 248/BANG/2026[2017-18]Status: Disposed8/7/2026AY 2017-18
KALLURI RAMAKRISHNA PARAMAHAMSA,BANGALORE vs THE INCOME TAX OFFICER , CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 146/BANG/2026[2020-21]Status: Disposed8/7/2026AY 2020-21
SEVA VAHINI TRUST (R) ,KOPPA vs INCOME TAX OFFICER, EXEMPTIONS WAR-1, MYSORE
ITA 3049/BANG/2025[2024-25]Status: Disposed8/7/2026AY 2024-25
SEVA VAHINI TRUST(R),CHIKMAGALUR vs INCOME TAX OFFICER, EXEMPTIOINS,WARD-1, MYSORE
ITA 3048/BANG/2025[2025-26]Status: Disposed8/7/2026AY 2025-26
KODIAMBADI SUBRAHMANYA RAI,MYSURU vs ADDL.CIT (CENTRAL RANGE)-3 BLR, BANGALORE
ITA 2817/BANG/2025[2020-21]Status: Disposed8/7/2026AY 2020-21
KODIAMBADI SUBRAHMANYA RAI,MYSURU vs ADDL.CIT (CENTRAL RANGE)-3 BLR, BANGALORE
ITA 2816/BANG/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
KODIAMBADI SUBRAHMANYA RAI,MYSURU vs ADDL.CIT (CENTRAL RANGE)-3 BLR, BANGALORE
ITA 2815/BANG/2025[2017-18]Status: Disposed8/7/2026AY 2017-18
KODIAMBADI SUBRAHMANYA RAI,MYSURU vs ADDL.CIT (CENTRAL RANGE)-3 BLR, BANGALORE
ITA 2814/BANG/2025[2016-17]Status: Disposed8/7/2026AY 2016-17
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2, , MANGALORE
ITA 2771/BANG/2025[2013-14]Status: Disposed8/7/2026AY 2013-14
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2,, MANGALORE
ITA 2770/BANG/2025[2012-13]Status: Disposed8/7/2026AY 2012-13
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE
ITA 2769/BANG/2025[2011-12]Status: Disposed8/7/2026AY 2011-12
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE
ITA 2767/BANG/2025[2009-10 ]Status: Disposed8/7/2026
SOUZA CASHEW INDUSTRIES,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE
ITA 2766/BANG/2025[2008-09]Status: Disposed8/7/2026AY 2008-09
SOUZA CASHEW INDUSTRIES ,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE
ITA 2765/BANG/2025[2007-08]Status: Disposed8/7/2026AY 2007-08
SHRI BASAVESHWAR CO-OPERATIVE CREDIT SOCIETY LIMITED ,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
ITA 2668/BANG/2025[2018-19]Status: Disposed8/7/2026AY 2018-19
EMBASSY OFFICE PARKS REIT,BENGALURU vs DCIT, CENTRAL CIRCLE-1(3), , BANGALORE
ITA 221/BANG/2025[2021-22]Status: Disposed8/7/2026AY 2021-22
GOVINDASWAMY RAGHUPATHY,KGF vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 2002/BANG/2025[2022-23]Status: Disposed8/7/2026AY 2022-23
HARI RAM PATEL ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA
ITA 1960/BANG/2025[2017-18]Status: Disposed8/7/2026AY 2017-18