← All Benches
ITAT Bangalore Bench
18,441 judgments
GAUTHAM SURYANARAYANA LAXMI,BENGALURU vs INCOME TAX OFFICER, WARD NO - 4(3)(1), BENGALURU
ITA 596/BANG/2026[2019 - 20]Status: Disposed10/7/2026
SRIKANTA,MYSORE vs INCOME TAX OFFICER, WARD 1(1) - MYSURU , MYSURU, KARNATAKA
ITA 508/BANG/2026[2015-16]Status: Disposed10/7/2026AY 2015-16
BHARAT ELECTRONICS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 107/BANG/2026[2020-21]Status: Heard10/7/2026AY 2020-21
BHARAT ELECTRONICS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 106/BANG/2026[2020-21]Status: Heard10/7/2026AY 2020-21
AKHILA VISHW BHARATHIYA SEVA SAMAJ,VIDYARANYAPURAM, MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGALORE, BENGALURU KARNATAKA
ITA 2885/BANG/2025[2025-26]Status: Heard10/7/2026AY 2025-26
MANIKAPPA,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR, BIDAR
ITA 2467/BANG/2025[2016-17]Status: Disposed10/7/2026AY 2016-17
MANIKAPPA,BIDAR vs INCOME TAX OFFICER, WARD-1, BIDAR, BIDAR
ITA 2466/BANG/2025[2015-16]Status: Disposed10/7/2026AY 2015-16
NARASIMHA BHAT NANDAVARA,MANGALORE,KARNATAKA vs ITO, WARD-1, MANGALORE
ITA 660/BANG/2026[2020-21]Status: Heard9/7/2026AY 2020-21
THYAGATHOOR SUBBRAYA VISHWANATHA,SHIMOGA vs ITO WARD 1 SHIMOGA, SHIVAMOGGA
ITA 1614/BANG/2026[2020-21]Status: Heard9/7/2026AY 2020-21
ANNASAB MALLAPPA KUMBAR,BIJAPUR vs ITO WARD 1 BIJAPUR, BIJAPUR
ITA 1613/BANG/2026[2020-21]Status: Heard9/7/2026AY 2020-21
KALLAMBELLA LAXMAN SHIVANNA,CHIKKAMAGALURU vs ITO WARD 1 CHIKMAGALUR, CHIKKAMAGALURU
ITA 1612/BANG/2026[2020-21]Status: Heard9/7/2026AY 2020-21
RAJAPPA VITTAL HEGADE,HUBLI vs ITO WARD 2(1) HUBLI, HUBLI
ITA 1611/BANG/2026[2020-21]Status: Heard9/7/2026AY 2020-21
KUMARAVEL DURAISAMY,BANGALORE vs ITO WARD 3(3)1 BENGALURU, BENGALURU
ITA 1535/BANG/2026[2020-21]Status: Heard9/7/2026AY 2020-21
KIRAN VINAYAK NAIK,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HUBLI, HUBLI
ITA 1527/BANG/2026[2021-22]Status: Heard9/7/2026AY 2021-22
KIRAN VINAYAK NAIK,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HUBLI, HUBLI
ITA 1526/BANG/2026[2020-21]Status: Heard9/7/2026AY 2020-21
AYUB KHAN,KALABURAGI vs WARD 1 & TPS, KALABURAGI
ITA 2883/BANG/2025[2016-17]Status: Disposed9/7/2026AY 2016-17
GARDENCITY REALTY PRIVATE LIMITED ,BANGALORE vs ACIT, CIRCLE-3(1)(2), BANGALORE
ITA 2851/BANG/2025[2018-19]Status: Disposed9/7/2026AY 2018-19
GARDENCITY REALTY PRIVATE LIMITED,BANGALORE vs ACIT, CIRCLE-3(1)(2), BANGALORE
ITA 2850/BANG/2025[2017-18]Status: Disposed9/7/2026AY 2017-18
EHTHE SHAM,HASSAN vs INCOME TAX OFFICER WARD -1,& TPS, HASSAN, HASSAN
ITA 1857/BANG/2025[2017-18]Status: Disposed9/7/2026AY 2017-18
INCOME TAX OFFICER, WARD 2(2)(7), BENGALURU vs ETERNO INFOTECH PRIVATE LIMITED, BENGALURU
ITA 1768/BANG/2025[2018-19]Status: Disposed9/7/2026AY 2018-19