← All Benches
ITAT Bangalore Bench
18,441 judgments
GHEVARAM MANGILAL MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 637/MUM/2026[2019-20]Status: Disposed15/7/2026AY 2019-20
GHEVARAM MANGILAL MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 636/MUM/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
GHEVARAM MANGLILAL MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 635/MUM/2026[2017-2018]Status: Disposed15/7/2026AY 2017-2018
KSRTC EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD,BANGALORE vs INCOME-TAX OFFICER WARD 7(2) (3), BANGALORE
ITA 671/BANG/2026[2023-24]Status: Disposed14/7/2026AY 2023-24
CHANDIRA FOUNDATION,DAKSHINA KANNADA vs CTI(EXEMPTIONS), BENGALURU, BENGALURU
ITA 650/BANG/2026[2025-26]Status: Disposed14/7/2026AY 2025-26
CHETHANA EDUCATION TRUST,MANDYA vs COMMISSIONER OF INCOME TAX, EXEMPTION, COMMISSIONER OF INCOME TAX, EXEMPTION, BANGALORE
ITA 2481/BANG/2026[NA]Status: Disposed14/7/2026
EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 2866/BANG/2025[2018-19]Status: Heard14/7/2026AY 2018-19
EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED , BANGALORE vs ACIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 2865/BANG/2025[2017-18]Status: Heard14/7/2026AY 2017-18
KRISHNASAMY SENDILKUMAR ,KOLAR vs INCOME TAX OFFICER, WARD-1 , KOLAR
ITA 2385/BANG/2025[2021-22]Status: Disposed14/7/2026AY 2021-22
DNS FINANCIAL SERVICES ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 1709/BANG/2025[2019-2020]Status: Disposed14/7/2026AY 2019-2020
DNS FINANCIAL SERVICES,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
ITA 1708/BANG/2025[2018-19]Status: Disposed14/7/2026AY 2018-19
CASTLES VISTA PRIVATE LIMITED ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(2)(1), BANGALORE
ITA 1621/BANG/2025[2022-23]Status: Heard14/7/2026AY 2022-23
MAHABUBSAHEB HUSENSAB RONAD,ANNIGERI vs INCOME TAX OFFICER WARD 1(1), HUBLI
ITA 661/BANG/2026[2017-18]Status: Disposed13/7/2026AY 2017-18
ABARAN FOUNDATION,BENGALURU vs COMMISIONER OF INCOME TAX EXEMPTIONS, UNITY BUILDING BENGALURU
ITA 649/BANG/2026[2026-27]Status: Disposed13/7/2026AY 2026-27
EVERNEST ESTATES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1), BENGALURU
ITA 632/BANG/2026[2022-23]Status: Disposed13/7/2026AY 2022-23
ISM ALUMNI ASSOCIATION BANGALORE CHAPTER,BANGALORE vs CIT( EXEMPTION), CIT( EXEMPTION)
ITA 588/BANG/2026[2026-27]Status: Disposed13/7/2026AY 2026-27
NARESH BACHWANI,MAHARASHTRA vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2525/BANG/2026[2024-25]Status: Disposed13/7/2026AY 2024-25
KANAKA VIVIDODDESHA SAHAKARA SANGHA NIYAMITA (EARLIER IT WAS KANAKA MULTI PURPOSE CO-OPERATIVE SOCIETY NIYAMITA),DAVANGERE vs INCOME TAX OFFICER, WARD-3, DAVANAGERE
ITA 2656/BANG/2025[2017-18]Status: Disposed13/7/2026AY 2017-18
MFIFLEX TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(1)(1), BENGALURU, BENGALURU
ITTPA 322/BANG/2026[2022-23]Status: Disposed10/7/2026AY 2022-23
ADARSHA WINES,BANGALORE vs INCOME TAX OFFICER, WARD 7(2)(3), BANGALORE
ITA 86/BANG/2026[2020-21]Status: Heard10/7/2026AY 2020-21
