← All Benches
ITAT Bangalore Bench
18,441 judgments
CQAL CAMPUS EMPLOYEES CREDIT C0 OP SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(4), BENGALURU
ITA 103/BANG/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
DR. SANGHMITRA DASGUPTA,BENGALURU vs ITO, WARD-2(2)(3), BENGALURU
ITA 100/BANG/2026[2018-19]Status: Disposed20/7/2026AY 2018-19
HOSADURGA LATEEF ABDULLA,HUNSUR vs INCOME TAX OFFICER, WARD-1(1), MYSORE
ITA 2742/BANG/2025[2020-21]Status: Disposed20/7/2026AY 2020-21
HASSAN NARASIMHA MURTHY NARASIMHAN ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
ITA 2283/BANG/2025[2009-10]Status: Disposed20/7/2026AY 2009-10
ASHWINI ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
ITA 1666/BANG/2025[2018-19]Status: Disposed20/7/2026AY 2018-19
ASHWINI ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
ITA 1665/BANG/2025[2018-19]Status: Disposed20/7/2026AY 2018-19
ASHWINI ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
ITA 1664/BANG/2025[2018-19]Status: Disposed20/7/2026AY 2018-19
ASHWINI,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
ITA 1588/BANG/2025[2018-19]Status: Disposed20/7/2026AY 2018-19
GRAMA VIDYODAYA SANGHA (REGD),NARASIPURA vs INCOME TAX OFFICER, EXEMPTIONS WARD, MYSORE
ITA 2173/BANG/2025[2016-17]Status: Disposed17/7/2026AY 2016-17
QLIKTECH INTERNATIONAL AB,SWEDEN vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 720/BANG/2026[2023-24]Status: Disposed16/7/2026AY 2023-24
SRI SAHAKARA EDUCATION SOCIETY,BENGALURU vs DEPUTY COMMISIONER OF INCOME-TAX (EXEMPTION), CIRCLE-1, BENGALURU, BENGALURU
ITA 1817/BANG/2026[2022-23]Status: Disposed16/7/2026AY 2022-23
NARAYANAPPA DEVARAJU,TIPTUR vs INCOME-TAX OFFICER, WARD - 1, TIPTUR
ITA 1009/BANG/2026[2017-18]Status: Disposed16/7/2026AY 2017-18
NARAYANAPPA DEVARAJU,TIPTUR vs INCOME-TAX OFFICER, WARD - 1, TIPTUR
ITA 1008/BANG/2026[2016-17]Status: Disposed16/7/2026AY 2016-17
PRAVALIKA NAREDDY,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(3), BENGALURU
ITA 3066/BANG/2025[2020 - 2021]Status: Disposed16/7/2026
GOPALAN ENTERPRISES ,BENGALURU vs DCIT, TDS, 1(1), BENGALURU
ITA 3020/BANG/2025[2016-17]Status: Disposed16/7/2026AY 2016-17
ORACLE CERNER HEALTHCARE SOLUTIONS INDIA PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 5(1)(1), BANGALORE, BANGALORE
ITA 1455/BANG/2025[2022-23]Status: Disposed16/7/2026AY 2022-23
INCOME TAX OFFICER-11(2)(1), MUMBAI, MARINE LINES vs STOUGHTON STREET TECH LABS PRIVATE LIMITED, LOTUS BUSINESS PARK, ANDHERI
ITA 885/MUM/2026[2022-23]Status: Disposed15/7/2026AY 2022-23
JAGATARAM MADARAM MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 6676/MUM/2026[2019-2020]Status: Disposed15/7/2026AY 2019-2020
JAGATARAM MADARAM MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 6675/MUM/2026[2018-2019]Status: Disposed15/7/2026AY 2018-2019
JAGATARAM MADARAM MALI,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI
ITA 6674/MUM/2026[2017-2018]Status: Disposed15/7/2026AY 2017-2018