← All Benches
ITAT Bangalore Bench
18,441 judgments
KISHORE KUMAR MOOLCHAND JAIN,JAYANAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BENGALURU, BENGALURU
ITA 991/BANG/2026[2022-23]Status: Disposed20/7/2026AY 2022-23
ATIKAHMMAD MOMIN,INDI, VIJAYAPUR vs ITO WARD-1 & TPS. KAR-W-(521)(92), VIJAYAPUR
ITA 965/BANG/2026[2018-19]Status: Disposed20/7/2026AY 2018-19
BASAVARAJ SIDDAPPA GADAGI,RON vs THE INCOME TAX OFFICER-WARD-1, GADAG
ITA 955/BANG/2026[2015-16]Status: Disposed20/7/2026AY 2015-16
AMIT AGARWAL,BENGALURU vs ITO, WARD-4(3)(1), BANGALORE, KORAMANGALA
ITA 952/BANG/2026[2017-2018]Status: Disposed20/7/2026AY 2017-2018
BAIRASANDRA KRISHNAPPA GANGADHAR,BANGALORE vs ASSESSMENT UNIT , DELHI
ITA 902/BANG/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
SRI ALLAMPRABHU CREDIT COOPERATIVE SOCIETY,BIDAR vs INCOME TAX OFFICER, WARD -1 BIDAR, BIDAR
ITA 759/BANG/2026[2015-16]Status: Disposed20/7/2026AY 2015-16
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 228/BANG/2026[2019-20]Status: Disposed20/7/2026AY 2019-20
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 227/BANG/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 226/BANG/2026[2016-17]Status: Disposed20/7/2026AY 2016-17
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 225/BANG/2026[2015-16]Status: Disposed20/7/2026AY 2015-16
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 224/BANG/2026[2014-15]Status: Disposed20/7/2026AY 2014-15
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 223/BANG/2026[2013-14]Status: Disposed20/7/2026AY 2013-14
MOHAMMED MUSTAFEEZUR RAHMAN,BANGALORE, KARNATAKA vs THE INCOME TAX OFFICER, WARD - 1(1)(1), BANGALORE, BMTC BUILDING, KORAMANGALA, BANGALORE
ITA 222/BANG/2026[2016-17]Status: Disposed20/7/2026AY 2016-17
MOHAMMED MUSTAFEEZUR RAHMAN,BANGALORE, KARNATAKA vs THE INCOME TAX OFFICER, WARD - 1(1)(1), , , BANGALORE
ITA 218/BANG/2026[2016-17]Status: Disposed20/7/2026AY 2016-17
SERMADEVI YEGNASWAMY RAMAKRISHNAN,BENGALURU vs INCOME TAX OFFICER WARD-3(3)(1), BENGALURU
ITA 20/BANG/2026[2017-18]Status: Disposed20/7/2026AY 2017-18
NILANGSU MITRA,BENGALURU vs INCOME TAX OFFICER, WARD 5(3)(3), BANGALORE
ITA 1421/BANG/2026[2020-21]Status: Disposed20/7/2026AY 2020-21
DHARAMVIR KUMAR,BANGALORE vs ITO, WARD 3(1)(1), BANGALORE, BANGALORE
ITA 1142/BANG/2026[2018-2019]Status: Disposed20/7/2026AY 2018-2019
GERALD SEQUEIRA,MANGALURU vs INCOME TAX OFFICER , MANGALURU
ITA 1120/BANG/2026[2018-2019]Status: Disposed20/7/2026AY 2018-2019
GERALD SEQUEIRA,MANGALORE vs INCOME TAX OFFICER, MANGALURU
ITA 1119/BANG/2026[2017-2018]Status: Disposed20/7/2026AY 2017-2018
GOWDALLY V S S BANK,GOWDALLI vs ITO MADIKERI, WARD 1, MADIKERI
ITA 1077/BANG/2026[2018-19]Status: Disposed20/7/2026AY 2018-19