← All Benches
ITAT Bangalore Bench
18,441 judgments
GOPINATH NEELAPPA VENKATAPUR,HAVERI vs INCOME TAX OFFICER, WARD-1 , HAVERI
ITA 1729/BANG/2025[2017-18]Status: Disposed22/7/2026AY 2017-18
AMRITA BHOOMI,BANGALORE vs DCIT CIRCLE-5(1)(1), BANGALORE
ITA 1715/BANG/2025[2019-2020]Status: Disposed22/7/2026AY 2019-2020
GAFFAR BAIG,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(4), BENGALURU
ITA 1662/BANG/2025[2017-18]Status: Disposed22/7/2026AY 2017-18
GADAG INSTITUTE FOR TRAINING IN SELF EMPLOYMENT AND RURAL DEVELOPMENT DIRRECTOR,HULKOTI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU
ITA 904/BANG/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
GADAG INSTITUTE FOR TRAINING IN SELF EMPLOYMENT AND RURAL DEVELOPMENT DIRRECTOR,HULKOTI vs PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGLORE, BENGALURU
ITA 899/BANG/2026[2025-26]Status: Disposed21/7/2026AY 2025-26
AMIT UPADHYAY,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3(3)(1), BANGALORE
ITA 795/BANG/2026[2015-16]Status: Disposed21/7/2026AY 2015-16
INCOME TAX OFFICER, WARD-1(1), MYSURU, MYSURU vs HINKAL PAPANNA RAKESH, MYSURU
ITA 794/BANG/2026[2015-16]Status: Disposed21/7/2026AY 2015-16
DHAMAKA STORE PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 754/BANG/2026[2017-18]Status: Disposed21/7/2026AY 2017-18
KARUNAM SREEDHAR,BALLARI vs INCOME TAX OFFICER, WARD -1, BALLARI, BALLARI
ITA 624/BANG/2026[2013-14]Status: Disposed21/7/2026AY 2013-14
BEVOOR LINGAIAH SIDDARAMU,MANDYA vs INCOME TAX OFFICER, WARD 1 & TPS MANDYA, MANDYA
ITA 406/BANG/2026[2018-2019]Status: Disposed21/7/2026AY 2018-2019
BEVOOR LINGAIAH SIDDARAMU,MANDYA vs INCOME TAX OFFICER, WARD 1 AND TPS, MANDYA
ITA 405/BANG/2026[2018-2019]Status: Disposed21/7/2026AY 2018-2019
HASSAN CO OPERATIVE SOCIETY LIMITED,HASSAN vs THE INCOME TAX OFFICER, WARD 1, HASSAN
ITA 397/BANG/2026[2017-18]Status: Disposed21/7/2026AY 2017-18
M/S BHOMIKA TRADING COMPANY,INDI ROAD vs INCOME TAX OFFICER, WARD-1 & TPS, VIJAYAPURA
ITA 391/BANG/2026[2020-21]Status: Disposed21/7/2026AY 2020-21
MOHAN RAJASHEKAR,BANGALORE vs ITO WARD 5(1)(1), BANGALORE
ITA 176/BANG/2026[2018-2019]Status: Disposed21/7/2026AY 2018-2019
ALACRITY DEVELOPMENTS PRIVATE LIMITED ,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX , BENGALURU
ITA 1012/BANG/2026[2018-19]Status: Disposed21/7/2026AY 2018-19
HENNUR BANASWADI COSMOPOLITAN CLUB,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(2), BANGALORE
ITA 3161/BANG/2025[2017-18]Status: Disposed21/7/2026AY 2017-18
MR. PERIYANNAN MADESHA ,HALE KOTE, JAGERI SATHEGALA POST, HANUR vs INCOME TAX OFFICER WARD 1, CHAMARAJANAGAR , CHAMARAJANAGAR, KARNATAKA
ITA 3037/BANG/2025[2018-19]Status: Disposed21/7/2026AY 2018-19
CHANDRAPPA SANJAYA KUMAR,SHIMOGA vs ITO WARD 5 , SHIMOGA
ITA 2279/BANG/2025[2018-19]Status: Disposed21/7/2026AY 2018-19
BHADRAPPA RAMACHANDRAPPA KULKARNI,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU
ITA 1872/BANG/2025[2015-16]Status: Disposed21/7/2026AY 2015-16
CLINCHOICE PRIVATE LIMITED,BENGALURU vs DCIT CIRCLE 2(2)(1),BANGALORE, KORAMANGALA
ITTPA 846/BANG/2026[2022-23]Status: Disposed20/7/2026AY 2022-23
