← All Benches
ITAT Bangalore Bench
18,441 judgments
SHRADDHA EYECARE TRUST, BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BANGALORE
ITA 299/BANG/2026[NA]Status: Heard22/7/2026
SHRADDHA EYECARE TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BENGALURU
ITA 298/BANG/2026[NA]Status: Heard22/7/2026
SRINIVASA NAGARATHNA,HASSAN vs INCOME TAX OFFICER, WARD 1 & TPS , HASSAN, HASSAN
ITA 1697/BANG/2026[2021-22]Status: Disposed22/7/2026AY 2021-22
CHANNIAH SIDDAPPA,MYSORE vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSURU
ITA 1695/BANG/2026[2021-22]Status: Disposed22/7/2026AY 2021-22
CHANNAIAH SIDDAPPA,MYSORE vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSORE
ITA 1694/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
JAYAPRAKASH RAMAPPA,BANGALORE vs ITO WARD 2(1)(1) BANGALORE, BANGALORE
ITA 1692/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
SRINIVASA NAGARATHNA,HASSAN vs INCOME TAX OFFICER WARD 1 & TPS , HASSAN, HASSAN
ITA 1675/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
HOSAMANE SRINIVASAIAH SURESH,DAKSHINA KANNADA vs ITO WARD 1(1) MANGALORE, MANGALORE
ITA 1666/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
RAVIKUMARA KAKKEBETTU BHAT,MANGALORE vs ITO WARD 1(1) MANAGALORE, MANAGALORE
ITA 1665/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
FARIDAYASHMIN G KHATIB,MANGALORE vs ITO WARD 2(1) MANGALORE, MANGALORE
ITA 1664/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
ASWATHA KUMAR,MYSORE vs ITO WARD 1(1) MYSORE, MYSORE
ITA 1663/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
VEERANNA HANUMANTHAPPA,CHITRADURGA vs ITO WARD 1 CHITRADURGA, CHITRADURGA
ITA 1662/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
DEEPA SUNIL PATGAONKAR,HUBLI vs ITO WARD 1 DAVANGERE, DAVANGERE
ITA 1646/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
R S BADARINATHA,MYSORE vs INCOME TAX OFFICER WARD 1(1),MYSORE, MYSURU
ITA 1625/BANG/2026[2021-22]Status: Disposed22/7/2026AY 2021-22
R S BADARINATHA,MYSURU vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSURU
ITA 1624/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
DODDABALLAPURA PLANNING AUTHORITY ,DODDABALLAPURA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 2891/BANG/2025[NA]Status: Disposed22/7/2026
BRAHMANARA KSHEMABHIVRIDDI SANGHA ,HUBLI vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
ITA 2595/BANG/2025[NA]Status: Disposed22/7/2026
IMTIYAZ ABDULREMAN ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS , BIJAPUR
ITA 2327/BANG/2025[2013-14]Status: Disposed22/7/2026AY 2013-14
SARVODAYA CHARITABLE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 1734/BANG/2025[NA]Status: Heard22/7/2026
SARVODAYA CHARITABLE TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 1733/BANG/2025[NA]Status: Heard22/7/2026