← All Benches

ITAT Bangalore Bench

18,441 judgments

AKSHAYA SOUHARDHA CREDIT COOPERATIVE SOCIETY LIMITED,GAURIBIDANUR vs ITO WARD-1, CHIKKABALLAPUR, CHIKKABALLAPUR

ITA 1021/BANG/2026[2020-2021]Status: Disposed23/7/2026AY 2020-2021

ARAKERE CHANNAPPA VISHWANATH,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE

ITA 3016/BANG/2025[2022-23]Status: Disposed23/7/2026AY 2022-23

SANTHOSH SAGAR REDDY,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE

ITA 2798/BANG/2025[2018-19]Status: Disposed23/7/2026AY 2018-19

S R CONSTRUCTION COMPANY,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE., BENGALURU

ITA 2669/BANG/2025[2023-24]Status: Disposed23/7/2026AY 2023-24

ADITYA VIVDHODDESHAGALA SAHAKARA SANGHA NIYAMITA,RANEBENNUR vs THE INCOME TAX OFFICER, WARD-1, HAVERI, HAVERI

ITA 2661/BANG/2025[2016-17]Status: Disposed23/7/2026AY 2016-17

KAGLIHALLI VENKATESH NAVEENKUMAR,BANGALORE vs INCOME TAX OFFICER WARD 7(2)(3), BENGALURU, BENGALURU

ITA 2517/BANG/2025[2020-21]Status: Disposed23/7/2026AY 2020-21

AMARAPUR BASANNA GOUDA,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR

ITA 2453/BANG/2025[2018-19]Status: Disposed23/7/2026AY 2018-19

NO 242 RAMESHWARA KUDUMANGALORE VIVIDODESHA PRATHAMIKA KRISHI GRAMEEN SSN,KODAGU vs INCOME TAX OFFICER, WARD-1, MADIKERI

ITA 1910/BANG/2025[2020-21]Status: Heard23/7/2026AY 2020-21

NO 242 RAMESHWARA KUDUMANGALORE VIVIDODESHA PRATHAMIKA KRISHI GRAMEEN SSN,KODGU vs INCOME TAX OFFICER, WARD-1, MADIKERI

ITA 1909/BANG/2025[2015-16]Status: Heard23/7/2026AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs CONTINENTAL AUTOMOTIVE COMPONENTS (INDIA) PRIVATE LIMITED, BANGALORE

ITA 1318/BANG/2025[2013-14]Status: Disposed23/7/2026AY 2013-14

GEJJALAGERE SREEKANTAIAH CHANDRASHEKARA,MANDYA vs INCOME TAX OFFICER WARD 1 & TPS MANDYA, MANDYA

ITA 906/BANG/2026[2019-20]Status: Disposed22/7/2026AY 2019-20

GOPAL S. PANDIT,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), MANGALURU

ITA 905/BANG/2026[2006-2007]Status: Disposed22/7/2026AY 2006-2007

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 529/BANG/2026[2022-2023]Status: Disposed22/7/2026AY 2022-2023

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 528/BANG/2026[2021-22]Status: Disposed22/7/2026AY 2021-22

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 527/BANG/2026[2020-21]Status: Disposed22/7/2026AY 2020-21

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 526/BANG/2026[2019-20]Status: Disposed22/7/2026AY 2019-20

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGLAORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 525/BANG/2026[2018-19]Status: Disposed22/7/2026AY 2018-19

THE KARNATAKA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE

ITA 524/BANG/2026[2016-17]Status: Disposed22/7/2026AY 2016-17

MACHIMANDA MADAPPA AND AKKAMMA MADAPPA CHARITABLE TRUST,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD-2, BENGALURU, BENGALURU

ITA 360/BANG/2026[NOT APPLICABLE]Status: Disposed22/7/2026

MACHIMANDA MADAPPA AND AKKAMMA MADAPPA CHARITABLE TRUST,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD-2, BENGALURU, BENGALURU

ITA 359/BANG/2026[NOT APPLICABLE]Status: Disposed22/7/2026