← All Benches
ITAT Bangalore Bench
18,441 judgments
B.R.T TIGER CONSERVATION FOUNDATION,CHAMARAJANAGARA vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU
ITA 1876/BANG/2026[2027-28]Status: Disposed24/7/2026AY 2027-28
B.R.T TIGER CONSERVATION FOUNDATION,CHAMARAJANARAGA vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU
ITA 1875/BANG/2026[2027-28]Status: Disposed24/7/2026AY 2027-28
SRIVATSA MIYAR ACHARYA,UDUPI vs ITO WARD 1 TPS UDUPI, UDUPI
ITA 1779/BANG/2026[2021-22]Status: Disposed24/7/2026AY 2021-22
VEDAVATHI KAKKEBETTU,PUTTUR vs ITO WARD 1 PUTTUR, PUTTUR
ITA 1778/BANG/2026[2021-22]Status: Disposed24/7/2026AY 2021-22
MULIMANI NAGARATHNA,BANGALORE vs ITO, WARD 3(3)(1), BLR, BANGALORE
ITA 1776/BANG/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
CYBERVERSE FOUNDATION ,MYSURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) , BANGALORE
ITA 1769/BANG/2026[2025-26]Status: Disposed24/7/2026AY 2025-26
CYBERVERSE FOUNDATION ,MYSURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1768/BANG/2026[2025-26]Status: Disposed24/7/2026AY 2025-26
VEDAVATHI KAKKEBETTU,PUTTUR vs ITO WARD 1 PUTTUR, PUTTUR
ITA 1757/BANG/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
SHRINIVAS GOVIND RAIKAR,BANGALORE vs ITO, WARD 3(3)(1), BLR, BANGALORE
ITA 1745/BANG/2026[2021-22]Status: Disposed24/7/2026AY 2021-22
JAIPRAKASH,BANGALORE vs ITO WARD-2(1)(1), BLR/, BANGALORE
ITA 1743/BANG/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
JYOTHI SELVARAJU,BANGALORE vs ITO WARD-2(1), BLR, BANGALORE
ITA 1742/BANG/2026[2020-21]Status: Disposed24/7/2026AY 2020-21
AXISCADES AEROSPACE & TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs DCIT, CIRCLE-1(1)(1), BENGALURU
ITA 1126/BANG/2026[2017-18]Status: Disposed24/7/2026AY 2017-18
AGRAWAL SAMAJ KARNATAKA REGD,BANGALORE vs THE COMMISSIONER OF INCOME TAX ,(EXEMPTIONS), BANGALORE., BANGALORE
ITA 1038/BANG/2026[2025-26]Status: Disposed24/7/2026AY 2025-26
KENNAMETAL INDIA LIMITED ,BANGALORE vs DCIT,CIRCLE-4(3)(1), BANGALORE
ITTPA 2564/BANG/2024[2021-22]Status: Disposed23/7/2026AY 2021-22
BOSTIK INDIA PRIVATE LIMITED,BANGALORE vs DC ACIT CIRCLE 2(1)(1), BANGALORE, DC ACIT CIRCLE
ITTPA 1765/BANG/2024[2020-2021]Status: Disposed23/7/2026AY 2020-2021
LIFESTYLE INTERNATIONAL PRIVATE LIMITED,INDIA vs PRINCIPAL COMMISSIONER OF INCOME TAX – 2, BENGALURU
ITA 824/BANG/2026[2021-22]Status: Disposed23/7/2026AY 2021-22
BHIMARAYA SUNAGAR,VIJAYAPURA vs ITO WARD 1 & TPS, VIJAYAPURA, VIJAYAPURA
ITA 413/BANG/2026[2015-16]Status: Disposed23/7/2026AY 2015-16
PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY ALDUR,ALDUR vs ITO WARD-1, CHIKMAGALUR
ITA 240/BANG/2026[2019-2020]Status: Disposed23/7/2026AY 2019-2020
PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY ALDUR,ALDUR vs ITO WARD-1, CHIKMAGALUR
ITA 239/BANG/2026[2016-2017]Status: Disposed23/7/2026AY 2016-2017
ANNIE BEASENT CONVENT HIGH SCHOOL,BANGALORE vs ITOWARD-2(1)(3), BLR/, BANGALORE
ITA 1124/BANG/2026[2014-2015]Status: Disposed23/7/2026AY 2014-2015