← All Benches
ITAT Bangalore Bench
18,441 judgments
GOLDMAN SACHS AND CO. LLC,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - 2(3)(2), MUMBAI
ITA 6670/MUM/2024[2021-22]Status: Disposed1/7/2026AY 2021-22
GPFE HOUSING CO-OP SOCIETY LIMITED,MALLESHWARAM vs ASSESSING OFFICER, BANGALORE
ITA 827/BANG/2026[2015-16]Status: Disposed30/6/2026AY 2015-16
MOHAMMED AJMAL,RAMNAGARA vs INCOME-TAX OFFICER, WARD-1, RAMNAGARA, RAMNAGARA
ITA 499/BANG/2026[2021-22]Status: Disposed30/6/2026AY 2021-22
HIRINGHUT SOLUTIONS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD - 3(2)(1), BENGALURU, BENGALURU
ITA 488/BANG/2026[2020-21]Status: Disposed30/6/2026AY 2020-21
HIMMADIHALLI BACHANNA KRISHNA MURTHY,BENGALURU vs INCOME-TAX OFFICER, WARD - 4(2)(2), BENGALURU, BENGALURU
ITA 479/BANG/2026[2011-2012]Status: Disposed30/6/2026AY 2011-2012
BABULAL CHETAN,BENGALURU vs ITO, WARD-7(2)(5), BENGALURU
ITA 449/BANG/2026[2020-2021]Status: Disposed30/6/2026AY 2020-2021
BHERUMAL SHANKARLAL JAIN,BANGALORE vs DCIT CIRCLE 3(1)(1), BANGALORE
ITA 214/BANG/2026[2017-18]Status: Disposed30/6/2026AY 2017-18
ADARSHA SOUHARDA PATINA SAHAKARI NIYAMITHA,CHITRADURGA vs INCOME TAX OFFICER, CHITRADURGA
ITA 1681/BANG/2026[2017-18]Status: Disposed30/6/2026AY 2017-18
GANDLA LAKSHMANA CHETTY,CMP CENTER, AUSTIN TOWN vs ITO WARD 3(3)(1), HMT BUILDING, BANGALORE
ITA 1658/BANG/2026[2020-21]Status: Disposed30/6/2026AY 2020-21
RAVIPATI SUNIL KUMAR ,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(1), BANGALORE
ITA 3023/BANG/2025[2014-15]Status: Disposed30/6/2026AY 2014-15
CHAKRAVARTHY YERRAGUNTLA KALYANA ,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(1), BANGLAORE
ITA 3021/BANG/2025[2014-15]Status: Disposed30/6/2026AY 2014-15
SCIENCE GALLERY BENGALURU,BANGALORE vs DCIT, EXEMPTIONS, CIRCLE-1, BANGALORE
ITA 2958/BANG/2025[2023-24]Status: Disposed30/6/2026AY 2023-24
SRI VASAVI SOUHARDHA PATTINA SAHAKARI SANGHA NIYAMITHA ,HOSAKOTE vs INCOME TAX OFFICER, WARD-1, TUMAKURU
ITA 2887/BANG/2025[2020-21]Status: Disposed30/6/2026AY 2020-21
BASALINGAPPA,GULBARGA vs INCOME TAX OFFICER, WARD-1 , YADGIR
ITA 2860/BANG/2025[2015-16]Status: Disposed30/6/2026AY 2015-16
AVANZE TECHNOLOGIES INDIA PRIVATE LIMITED,BENGALURU vs ITO WARD 2(1)(1), BENGALURU
ITA 1773/BANG/2025[2022-23]Status: Disposed30/6/2026AY 2022-23
NTT DATA FA INSURANCE SYSTEMS (INDIA) PRIVATE LIMITED ,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
ITTPA 1557/BANG/2024[2020-21]Status: Disposed29/6/2026AY 2020-21
SAKREPATNA BORE GOWDA RAMALINGU,SAKRAYAPATTANA vs INCOME TAX OFFICER, WARD-1, CHICKMAGALUR, CHICKMAGALUR
ITA 894/BANG/2026[2017-18]Status: Disposed29/6/2026AY 2017-18
INFOSYS LIMITED (SUCCESSOR TO SKAVA SYSTEMS PRIVATE LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BANGALORE, BENGALURU
ITA 879/BANG/2026[2021-22]Status: Disposed29/6/2026AY 2021-22
ANISHA SAJESH ,BANGALORE vs COMMISSIONER OF INCOME TAX , BANGALORE
ITA 542/BANG/2026[2020-21]Status: Disposed29/6/2026AY 2020-21
RAVI KUMAR LAKSHMI KANTH,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 501/BANG/2026[2018-19]Status: Disposed29/6/2026AY 2018-19