← All Benches

ITAT Bangalore Bench

18,441 judgments

KADAVINAKOTE MARIGOWDA HONNAPPA,HASSAN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1, HASSAN, HASSAN

ITA 1919/BANG/2026[2017-18]Status: Disposed29/6/2026AY 2017-18

ACADEMY OF LIBERAL EDUCATION REGD,SULLIA vs CIT(EXEMPTION), BANGALORE

ITA 1766/BANG/2026[2025-26]Status: Disposed29/6/2026AY 2025-26

KUPPAHALLY VENKATASUBBAIAH VANI,MYSURU vs ITO, WARD 2(4), MYSURU, MYSURU

ITA 1434/BANG/2026[2020-21]Status: Disposed29/6/2026AY 2020-21

GADIKOPPA NARASEGOWDRU SRINIVASA,SHIMOGA vs ACIT CIRCLE - 1, SHIMOGA, SHIMOGA

ITA 1433/BANG/2026[2017-18]Status: Disposed29/6/2026AY 2017-18

NAYAKA RAMANNA RAMESHBABU,MOLAKALMUR vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRC1E 1(3) , BANGALORE

ITA 1426/BANG/2026[2019-20]Status: Disposed29/6/2026AY 2019-20

AJMERA GREEN ACRES APARTMENT OWNERS WELFARE ASSOCIATION,BANGALORE vs INCOME TAX OFFICER, WARD 4(3)(1), BANGALORE

ITA 1423/BANG/2026[2024-25]Status: Disposed29/6/2026AY 2024-25

SRI SAI SOUHARDHA CREDIT COOPERATIVE LTD.,KOLAR vs INCOME TAX OFFICER, WARD -1, KOLAR

ITA 1326/BANG/2026[2018-19]Status: Disposed29/6/2026AY 2018-19

BANTVAL SULOCHANA MADHAVA SHENOI TRUST(REGD),MYSURU vs CIT(EXEMPTIONS), BENGALURU

ITA 1324/BANG/2026[2018-19]Status: Disposed29/6/2026AY 2018-19

CHANDRAPRAKASH,BENGALURU vs INCOME TAX OFFICER WARD 1(2)(4), BENGALURU

ITA 1318/BANG/2026[2017-2018]Status: Disposed29/6/2026AY 2017-2018

PORNPRAPHA PHOLDAHAN,KOLAR vs INCOME TAX OFFICER, WARD 4(1)(1), BANGALORE

ITA 1232/BANG/2026[2018-19]Status: Disposed29/6/2026AY 2018-19

CHANDRASHEKAR ADAPPA GANGANAGOUDAR,VIJAYAPUR vs INCOME TAX OFFICER, WARD 1 AND TPS, VIJAYAPUR, VIJAYAPUR

ITA 1231/BANG/2026[2020-21]Status: Disposed29/6/2026AY 2020-21

HEJJAJI SRIKANTIAH JAGADEESHA,BENGALURU vs ITO WARD WARD 5(3)(2), BENGALURU

ITA 1227/BANG/2026[2017-18]Status: Disposed29/6/2026AY 2017-18

PARTHASARATHY VENKATES BABU,BANGALORE vs INCOME-TAX OFFICER, WARD - 3(1)(1), BANGALORE, BANGALORE

ITA 1121/BANG/2026[2015 - 2016]Status: Disposed29/6/2026

MALLENAHALLI GURUSIDDAIAH SHIVASHANKARASWAMY,MALLENAHALLI, HASSAN vs INCOME-TAX OFFICER, WARD -1, HASSAN, HASSAN

ITA 1117/BANG/2026[2017 - 2018]Status: Disposed29/6/2026

SUMUKHA TRAVELS,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 1059/BANG/2026[2020-21]Status: Disposed29/6/2026AY 2020-21

ABC GLASS,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE

ITA 2991/BANG/2025[2020-21]Status: Disposed29/6/2026AY 2020-21

NATARAJ KALYANI AMRUTHESH,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE

ITA 2952/BANG/2025[2018-19]Status: Disposed29/6/2026AY 2018-19

D.R.SHANMUKAPPA CHARITABLE TRUST,HASSAN vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 2950/BANG/2025[2025-26]Status: Disposed29/6/2026AY 2025-26

SRI UMIYA VIJAY SAW MILL,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE

ITA 2700/BANG/2025[2018-19]Status: Disposed29/6/2026AY 2018-19

SRI SARVA DHARMA SAMANVAYA TRUST,CHIKKABALAPUR vs CIT EXEMPTIONS , BANGALORE

ITA 2544/BANG/2025[2025-26]Status: Disposed29/6/2026AY 2025-26