← All Benches
ITAT Bangalore Bench
18,441 judgments
AJAX ENGINEERING LIMITED ,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2540/BANG/2025[2018-19]Status: Disposed29/6/2026AY 2018-19
PRESTIGE SHANTINIKETAN APARTMENT OWNERS WELFARE ASSOCIATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BANGALORE
ITA 2113/BANG/2025[2018-19]Status: Disposed29/6/2026AY 2018-19
SJR PRIME CORPORATION PVT. LTD., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU
ITA 2112/BANG/2025[2018-19]Status: Disposed29/6/2026AY 2018-19
SASKEN TECHNOLOGIES LIMITED ,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 2058/BANG/2025[2020-21]Status: Disposed29/6/2026AY 2020-21
SASKEN TECHNOLOGIES LIMITED ,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
ITA 2057/BANG/2025[2017-18]Status: Disposed29/6/2026AY 2017-18
STEER ENGINEERING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6(1)(1), BMTC BUILDING KORAMANGALA
ITA 2030/BANG/2025[2014-15]Status: Disposed29/6/2026AY 2014-15
S V DISTILLERIES PRIVATE LIMITED,MALCHAPUR, BIDAR vs DC/ACIT CIRCLE 6(1)(1), BLR, BANGALORE
ITA 1940/BANG/2025[AY 2018-19]Status: Disposed29/6/2026
PAVAN KUMAR AGARWAL ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 1916/BANG/2025[2020-21]Status: Disposed29/6/2026AY 2020-21
HASSAN LAXMAN RAO VIDYA,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
ITA 1784/BANG/2025[2018-19]Status: Disposed29/6/2026AY 2018-19
GOLLAHALLI SREERAMAIAH MANJUNATH,BENGALURU vs DCIT, CIRCLE - 2(1)(1), BANGALORE
ITA 419/BANG/2026[2022-23]Status: Disposed25/6/2026AY 2022-23
SUBBARO ANANDARAO,KALABURAGI vs INCOME TAX OFFICER, WARD 1, YADGIRI, YADGIRI
ITA 357/BANG/2026[2015-16]Status: Disposed25/6/2026AY 2015-16
LKQ INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
ITA 330/BANG/2026[2021-2022]Status: Disposed25/6/2026AY 2021-2022
JYOTHI KODENKIRI,BANGALORE vs DCIT, CIRCLE3(3)(1), BANGALORE
ITA 269/BANG/2026[2022-2023]Status: Disposed25/6/2026AY 2022-2023
GOUTHAM LALITHA DEVI,BANGALORE vs INCOME TAX OFFICER, WARD-2(3)(4), BANGALORE
ITA 3051/BANG/2025[2015-16]Status: Disposed25/6/2026AY 2015-16
EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED ,BANGALORE vs ACIT, CENTRAL CIRCLE-1(3), BANGLAORE
ITA 2864/BANG/2025[2016-17]Status: Disposed25/6/2026AY 2016-17
TRIMBAK KONHER PATIL,HUBBALLI vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2537/BANG/2025[2020-21]Status: Disposed25/6/2026AY 2020-21
TRIMBAK KONHER PATIL,HUBBALLI vs INCOME TAX OFFICER, WARD-1, HUBLI
ITA 2536/BANG/2025[2019-20]Status: Disposed25/6/2026AY 2019-20
SRI JAGADGURU SHIVANAND HUMAN WELFARE ASSOCIATION,GADAG vs CIT EXEMPTIONS BANGLORE, BENGALURU
ITA 2519/BANG/2025[2025-26]Status: Disposed25/6/2026AY 2025-26
MANSOOR ALI,DAVANGERE vs INCOME TAX OFFICER, WARD-1, DAVANGERE
ITA 1283/BANG/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
ASLAM PARVEEZ,CHIKKAMAGALUR vs ITO, WARD-1 & TPS , HASSAN
ITA 204/BANG/2026[2020-21]Status: Disposed24/6/2026AY 2020-21
