← All Benches
ITAT Bangalore Bench
18,441 judgments
SUDHA GOPALAKRISHNAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), BENGALURU
ITA 804/BANG/2026[2018-19]Status: Disposed30/7/2026AY 2018-19
NAGAPURA CREDIT CO OPERATIVE SOCIETY,BANGALORE vs ITO-WARD 6(2)(1), BANGALORE
ITA 370/BANG/2026[2023-24]Status: Disposed30/7/2026AY 2023-24
MAYANNA JAYARAM AMITHANJALI,BENGALURU vs INCOME TAX OFFICER, WARD 4(2)(1), , BENGALURU
ITA 304/BANG/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
SRI KENGAL CREDIT CO-OPERATIVE SOCIETY,RAJAJINAGAR vs INCOME TAX OFFICER WARD - 2(2)(2), BENGALURU
ITA 237/BANG/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
SRI KENGAL CREDIT CO-OPERATIVE SOCIETY,RAJAJINAGAR BENGALURU vs INCOME TAX OFFICER WARD - 2(2)(2), BENGALURU
ITA 236/BANG/2026[2015-2016]Status: Disposed30/7/2026AY 2015-2016
SRI KENGAL CREDIT CO-OPERATIVE SOCIETY LIMITED,RAJAJINAGAR BANGALORE vs INCOME TAX OFFICER WARD 2(2)(2), BANGALORE
ITA 235/BANG/2026[2014-15]Status: Disposed30/7/2026AY 2014-15
SHREE VIJAYA CO-OPERATIVE HOUSING SOCIETY LIMITED,BANGALORE vs ITO, WARD- 6(2)(1), BANGALORE
ITA 234/BANG/2026[2017-2018]Status: Disposed30/7/2026AY 2017-2018
YESHWANTHAPURA CREDIT CO OPERATIVE SOCIETY,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 196/BANG/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
YESHWANTHAPUR CREDIT CO OPERATIVE SOCIETY,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 195/BANG/2026[2018-19]Status: Disposed30/7/2026AY 2018-19
YESHWANTHAPURA CREDIT CO OPERATIVE SOCIETY,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 194/BANG/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
SATVAYUR EXTRACTS LIMITED,BENGALURU vs ACIT CIRCLE 6(1)(1), BLR, BENGALURU
ITA 185/BANG/2026[2009-10]Status: Disposed30/7/2026AY 2009-10
SOUBHAGYALAXMI VIVIDHODDESHA SOUHARDA SAHAKARA SANGHA NIYAMITHA KOPPALA,KOPPAL vs PCIT, HUBLI, HUBLI
ITA 181/BANG/2026[2022-23]Status: Disposed30/7/2026AY 2022-23
PRAMOD KUMAR JAIN,KARNATAKA vs DCIT, CIRCLE-3(3)(1), KARNATAKA
ITA 3034/BANG/2025[2020-21]Status: Disposed30/7/2026AY 2020-21
SHANTHI VIDYA MANDIR EDUCATION SOCIETY (R),BENGALURU vs EXEMPTIONS WARD 3,BLR, BENGALURU
ITA 2905/BANG/2025[2022-23]Status: Disposed30/7/2026AY 2022-23
SRI AMBHA MAHESHWARI DEVALAYA SEVA SAMITI,BENGALURU vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BENGALURU
ITA 2761/BANG/2025[2025-26]Status: Disposed30/7/2026AY 2025-26
NASDAQ CORPORATE SOLUTIONS (INDIA) PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-5(1)(1), BANGALORE
ITA 2681/BANG/2025[2022-23]Status: Disposed30/7/2026AY 2022-23
DCIT, CENTRAL CIRCLE-2(1), BANGALORE vs CHICKKAHANUMAPPA HARISHBABU, CHIKKABALLAPUR
ITA 2231/BANG/2025[2020-21]Status: Disposed30/7/2026AY 2020-21
MRPL EDUCATION TRUST,MANGALURU vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS) BENGALURU, BENGALURU
ITA 2060/BANG/2025[2018-2019]Status: Disposed30/7/2026AY 2018-2019
TOYOTA KIRLOSKAR MOTOR PVT LTD., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 , BANGALORE
ITA 1999/BANG/2025[2020-21]Status: Disposed30/7/2026AY 2020-21
SHANTHA NAGARAJU,BANGALORE vs ITO, WARD-6(2)(1), BANGALORE
ITA 705/BANG/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
