← All Benches
ITAT Bangalore Bench
18,441 judgments
INDUMATI VISHWANATH KABADI,GADAG vs INCOME TAX OFFICER WARD-1, HUBLI
ITA 2196/BANG/2026[2019-2020]Status: Disposed3/8/2026AY 2019-2020
ISHWARAPPA DUNDAPPA HANAGANDI,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT
ITA 1574/BANG/2026[2012-13]Status: Disposed3/8/2026AY 2012-13
CHITRADURGA URBAN DEVELOPMENT AUTHORITY,CHITRADURGA vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME-TAX, (EXEMPTIONS) CIRCLE 1, MANGALORE, MANGALORE
ITA 978/BANG/2026[2014-15]Status: Disposed31/7/2026AY 2014-15
KISHORE MOTORS,GUNDLUPET, CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD 1, CHAMARAJANAGAR
ITA 893/BANG/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
GREEN INFRASTRUCTURE PROJECTS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 3 (1)(2), BANGALORE
ITA 670/BANG/2026[2017-2018]Status: Disposed31/7/2026AY 2017-2018
DATTATREYA BACHEGOWDA LAKSHMANSWAMI,BANGALORE vs INCOME TAX OFFICER - WARD 1(2)(1), BENGALURU
ITA 513/BANG/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
NARAYANASWAMY,BANGALORE KARNATAKA vs INCOME TAX OFFICER WARD 4(3)(3) BANAGLORE, KARNATAKA BANGALORE
ITA 283/BANG/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
MITE FOUNDATION FOR INNOVATION RESEARCH AND STARTUPS THROUGH TECHNOLOGY,MANGALURU vs CIT(EXEMPTIONS) BANGALORE, BANGALORE
ITA 276/BANG/2026[2026-27]Status: Disposed31/7/2026AY 2026-27
MITE FOUNDATION FOR INNOVATION RESEARCH AND STARTUPS THROUGH TECHNOLOGY,MANGALURU vs CIT(EXEMPTIONS), BANGALORE
ITA 271/BANG/2026[2024-25]Status: Disposed31/7/2026AY 2024-25
NAJUMUNISA BASHEER,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 263/BANG/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
SRIDHARA MURTHY SUBRAMANYASETTY SOVENAHALLI,DAVANAGERE vs THE INCOME TAX OFFICER, WARD-1, DAVANAGERE, DAVANAGERE
ITA 257/BANG/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
JAGADEESH GANGADHAR,CHITRADURGA vs THE INCOME TAX OFFICER WARD - 1, CHITRADURGA, CHITRADURGA
ITA 207/BANG/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
ADITYA KAPOOR,HARYANA vs INCOME TAX OFFICER, WARD - 5(3)(2), BANGALORE
ITA 1651/BANG/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
HANDANAKERE SUBBAIAH NALINAKUMARI,BENGALURU vs ITO, WARD 3(2)(4), BANGALORE
ITA 2670/BANG/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
DAYANAND REVANASIDDAPPA MUDDEBIHAL,VIJAYPUR vs INCOME TAX OFFICER, BIJAPUR
ITA 2586/BANG/2025[2022-23]Status: Disposed31/7/2026AY 2022-23
SHRI SURESH KUMAR JAYARAJU,BENGALURU vs ITO WARD 4(3)(3), BENGALURU
ITA 2545/BANG/2025[2018-19]Status: Disposed31/7/2026AY 2018-19
RAMAKRISHNA,BENGALURU URBAN vs INCOME TAX OFFICER, WARD 2(2)(1), BANGALORE, BENGALURU URBAN
ITA 1846/BANG/2025[2015-16]Status: Disposed31/7/2026AY 2015-16
FIVETRAN INDIA PRIVATE LIMITED,BENGALURU vs 1. ASSESSMENT UNIT INCOME TAX DEPARTMENT 2. DCIT 3(1)(1), BENGALURU, BENGALURU
ITTPA 731/BANG/2026[2022-23]Status: Disposed30/7/2026AY 2022-23
LUMEN IT INDIA PRIVATE LIMITED,BANGALORE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI / THE ASSESSING OFFICER, CIRCLE 4(1)(1), BANGALORE, BANGALORE
ITTPA 730/BANG/2026[2022-23]Status: Disposed30/7/2026AY 2022-23
MUNISWAMY SHARADA,BENGALURU vs ITO - 6(2)(1), BENGALURU
ITA 869/BANG/2026[2016-17]Status: Disposed30/7/2026AY 2016-17