← All Benches
ITAT Bangalore Bench
18,441 judgments
MUNIYAPPA MANJUNATH,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(2), BENGALURU
ITA 2947/BANG/2025[2017-18]Status: Disposed5/8/2026AY 2017-18
MAHAMMADA SADIK ULLA,HORAPETE ANJUMAN ROAD, CHITRADURGA vs INCOME TAX OFFICER, WARD, CHITRADURGA
ITA 2928/BANG/2025[2018-19]Status: Disposed5/8/2026AY 2018-19
BRAHMASHREE MITTUR PUROHITHA THIMMAYYA BHATTA SAMPRATHISHTANA R,ANOOCHANA NILAYA,IDKIDU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), UNITY BUILDING ANNEXE, MISSION ROAD
ITA 2123/BANG/2025[2025-26]Status: Disposed5/8/2026AY 2025-26
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
ITA 1927/BANG/2025[2015-16]Status: Disposed5/8/2026AY 2015-16
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 1926/BANG/2025[2014-15]Status: Disposed5/8/2026AY 2014-15
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 1925/BANG/2025[2013-14]Status: Disposed5/8/2026AY 2013-14
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
ITA 1924/BANG/2025[2012-13]Status: Disposed5/8/2026AY 2012-13
CYBERSTAR INFOCOM LLP(FORMERLY M/S. CYBERSTAR INFOCOM PVT LIMITED),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
ITA 1923/BANG/2025[2011-12]Status: Disposed5/8/2026AY 2011-12
DULRAJ,HASSAN vs ITO WARD -2, HASSAN, HASSAN
ITA 95/BANG/2026[2017-18]Status: Disposed4/8/2026AY 2017-18
VANDE MATHARAM VIVIDHODDESHA SOUHARDA SAHAKARI LIMITED,MOODBIDRI vs INCOME TAX OFFICER, MANGALURU
ITA 676/BANG/2026[2018-19]Status: Disposed4/8/2026AY 2018-19
SRI KENGAL CREDIT CO-OPRATIVE SOCIETY LIMITED,RAJAJINAGAR vs INCOME TAX OFFICER WARD 2(2)(2), BENGALURU
ITA 331/BANG/2026[2020-21]Status: Disposed4/8/2026AY 2020-21
SRI KENGAL CREDIT CO-OPRATIVE SOCIETY,RAJAJINAGAR BENGALURU vs INCOME TAX OFFICER WARD - 2(2)(2), BENGALURU
ITA 238/BANG/2026[2018-19]Status: Disposed4/8/2026AY 2018-19
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,GOWDAHALLY vs INCOME TAX OFFICER, WARD-1, CHICKMAGALUR
ITA 1809/BANG/2026[2019-20]Status: Disposed4/8/2026AY 2019-20
HIBISCUS HOSPITALITY SERVICES,BANGALORE vs INCOME TAX OFFICER, WARD 5(2)(1), BANGALORE
ITA 1592/BANG/2026[2017-18]Status: Disposed4/8/2026AY 2017-18
SYSTEMS ALLOYS,BANGALORE vs ACIT, CIRCLE 6(3)(1), BANGALORE
ITA 1577/BANG/2026[2014-15]Status: Disposed4/8/2026AY 2014-15
NEKKANTI VENKATANARAYANA,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2350/BANG/2025[2015-16]Status: Disposed4/8/2026AY 2015-16
CHANDRA S SABHAPATHI,SHIMOGA vs INCOME TAX OFFICER, WARD-1, SHIVAMOGGA
ITA 1944/BANG/2025[2018-19]Status: Disposed4/8/2026AY 2018-19
BHARATH GOLD MINES LIMITED,KGF vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 1738/BANG/2025[2018-19]Status: Disposed4/8/2026AY 2018-19
ARCADIS N V ,BANGALORE vs DCIT, INTL. TAXATION, CIRCLE-1(1), BANGALORE
ITITA 667/BANG/2025[2022-23]Status: Disposed3/8/2026AY 2022-23
CHANDRA LAKKANNA,BANGALORE vs ITO, WARD-3(2)(2), BANGALORE
ITA 2521/BANG/2026[2017-2018]Status: Disposed3/8/2026AY 2017-2018