← All Benches
ITAT Bangalore Bench
18,441 judgments
XYLON DEVELOPERS PRIVATE LIMTIED ,BANGALORE vs INCOME TAX OFFICER, WARD-7(1)(3), BANGALORE
ITA 2912/BANG/2025[2016-17]Status: Disposed29/7/2026AY 2016-17
VYAVASAYA SAHAKARA BANK NIYAMITHA IDAKANI,CHIKKAMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKKAMAGALUR
ITA 2684/BANG/2025[2019-2020]Status: Heard29/7/2026AY 2019-2020
VYAVASAYA SAHAKARA BANK NIYAMITHA IDAKANI,CHIKKAMAGALUR vs INCOME TAX OFFICER, WARD 1 & TPS , CHIKKAMAGALURU
ITA 2683/BANG/2025[2016-17 ]Status: Heard29/7/2026
VYAVASAYA SAHAKARA BANK NIYAMITHA IDAKANI,CHIKKAMAGALUR vs INCOME TAX OFFICER, WARD-1, CHICKMAGALUR
ITA 2682/BANG/2025[2015-16]Status: Heard29/7/2026AY 2015-16
PRADEEP KUMAR SHET,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2554/BANG/2025[2017-18]Status: Disposed29/7/2026AY 2017-18
STATE BANK OF INDIA - INTOUCH BRANCH,STATE BANK OF INDIA - INTOUCH BRANCH vs INCOME TAX OFFICER - TDS WARD, HMT BHAVAN BELLARY ROAD
ITA 895/BANG/2026[2016-17]Status: Disposed27/7/2026AY 2016-17
STATE BANK OF INDIA - RACPC MANGALORE,RACPC MANGALORE vs INCOME TAX OFFICER - TDS WARD, MANGALORE
ITA 747/BANG/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
STATE BANK OF INDIA - TRADE FINANCE CPC BRANCH ,BANGALORE vs INCOME TAX OFFICER - TDS - WARD 3(2), HMT BHAWAN, BANGALORE
ITA 651/BANG/2026[2016-17]Status: Disposed27/7/2026AY 2016-17
STATE BANK OF INDIA ,OVERSEAS BRANCH vs DCIT - TDS CIRCLE 3(1), HMT BHAWAN
ITA 625/BANG/2026[2016-17]Status: Disposed27/7/2026AY 2016-17
MUGUTHIHALLI SIDDEGOWDA RAJEGOWDA,CHIKKAMAGALURU vs INCOME TAX OFFICER, CHIKKAMAGALURU
ITA 201/BANG/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
SKF ENGINEERING & LUBRICATION INDIA PRIVATE LIMITED,BENGALURU vs ASSESSING OFFICER, BENGALURU
ITA 193/BANG/2026[2014-15]Status: Disposed27/7/2026AY 2014-15
NAIK GOVINDA,BANGALORE vs ITO WARD 2.1.1, BANGALURU
ITA 1328/BANG/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
STATE BANK OF INDIA - STRESSED ASSET MANAGEMENT BRANCH,BANGALORE vs INCOME TAX OFFICER, TDS WARD 3(2), BANGALORE
ITA 1312/BANG/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
AFZAL PASHA,BENGALURU vs INCOME TAX OFFICER, WARD 3(3)(1), BENGALURU
ITA 124/BANG/2026[2016-17]Status: Disposed27/7/2026AY 2016-17
STATE BANK OF INDIA - RACPC KORAMANGALA,BENGALURU vs INCOME TAX OFFICER, TDS WARD, BENGALURU
ITA 1130/BANG/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
VITTAL NAYAK ULLAL,MANGALORE vs ITO WARD 1(1) MANGALORE, MANGALORE
ITA 1122/BANG/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
IRAYYA SHIDRAMAYYA HIREMATHA,VIJAYAPURA vs THE INCOME TAX OFFICER(AO), WARD 1 & TPS BIJAPUR, VIJAYAPURA
ITA 1115/BANG/2026[2018-19]Status: Disposed27/7/2026AY 2018-19
STATE BANK OF INDIA, HUBLI CITY BRANCH,HUBBALLI vs ASSISTANT COMMISSIONER OF INCOME TAX , TDS CIRCLE, HUBLI
ITA 1109/BANG/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
STATE BANK OF INDIA, METRO BRANCH,BENGALURU vs INCOME TAX OFFICER, TDS WARD-3(2), BENGALURU
ITA 1105/BANG/2026[2017-18]Status: Disposed27/7/2026AY 2017-18
JAMEWAAR APPARELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE 7(1)(1), KORAMANGALA
ITA 1006/BANG/2026[2023-24]Status: Disposed27/7/2026AY 2023-24
