← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S P. SHYAMARAJU & CO.(I) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 981/BANG/2014[2003-04]Status: Disposed24/8/2023AY 2003-04
SRI. SURESH KALBURGI SHANKAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(1)(1)1, BENGALURU
ITA 456/BANG/2023[2017-18]Status: Disposed23/8/2023AY 2017-18
ASSISTANT COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE-1, MANGALURU vs M/S. NAVODAYA GRAMA VIKAS CHARITABLE TRUST, MANGALURU
ITA 324/BANG/2023[2016-17]Status: Disposed23/8/2023AY 2016-17
M/S. RIBBON COMMUNICATION PRIVATE LIMITED (FORMERLY KNOWN AS SONUS NETWORKS INDIA PRIVATE LIMITED ),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE
ITA 2971/BANG/2018[2014-15]Status: Disposed23/8/2023AY 2014-15
THE WEST COAST PAPER MILL EMPLOYEES SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD,DANDELI vs INCOME TAX OFFICER WARD-1(7), HUBLI
ITA 480/BANG/2023[2018-19]Status: Disposed22/8/2023AY 2018-19
THE WEST COAST PAPER MILL EMPLOYEES SOUHARDA CREDIT CO-OPERATIVE SOCIETY LTD,DANDELI vs INCOME TAX OFFICER WARD-1(7), HUBLI
ITA 479/BANG/2023[2017-18]Status: Disposed22/8/2023AY 2017-18
PALLASANNA KRISHNA SUBRAMANIAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(2)(1), BENGALURU
ITA 371/BANG/2023[2013-14]Status: Disposed22/8/2023AY 2013-14
M/S. PLURALSIGHT LLC,UNITED STATES OF AMERICA vs DCIT ASMT, CIRCLE-2(1), BENGALURU
ITA 37/BANG/2023[2016-17]Status: Disposed21/8/2023AY 2016-17
M/S. IMS HEALTH ANALYTICS SERVICES PRIVATE LIMITED (FORMERLY KNOWN AS PHARMARC ANALYTIC SOLUTIONS PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE
ITA 365/BANG/2023[2012-13]Status: Disposed18/8/2023AY 2012-13
LG SOFT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITTPA 834/BANG/2022[2018-19]Status: Disposed17/8/2023AY 2018-19
TELEFONICA DE-ESPANA S.A,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
ITITA 216/BANG/2023[2014-15]Status: Disposed17/8/2023AY 2014-15
TELEFONICA DE-ESPANA S.A,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
ITITA 215/BANG/2023[2013-14]Status: Disposed17/8/2023AY 2013-14
M/S. ARSHA VIDYA SEVASHRAM TRUST,BANGALORE vs INCOME-TAX OFFICER, (EXEMPTIONS) WARD-1, BANGALORE
ITA 460/BANG/2023[2021]Status: Disposed17/8/2023
SMT. GALI VANAJA,BELLARY vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 454/BANG/2023[2007-08]Status: Disposed17/8/2023AY 2007-08
SMT. SWAMIAPPAN PUNITHAVATHI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 440/BANG/2023[2019-20]Status: Disposed17/8/2023AY 2019-20
SRI. SWAMIAPPAN ARUL KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 439/BANG/2023[2019-20]Status: Disposed17/8/2023AY 2019-20
SRI. SWAMIAPPAN ANAND KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 438/BANG/2023[2019-20]Status: Disposed17/8/2023AY 2019-20
SRI. SWAMIAPPAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 437/BANG/2023[2019-20]Status: Disposed17/8/2023AY 2019-20
M/S. CRYSTAL GRANITE AND MARBLE PRIVATE LIMITED,RAMANAGARAM vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), BANGALORE
ITA 405/BANG/2023[2017-18]Status: Disposed17/8/2023AY 2017-18
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU vs SMT. GALI VANAJA, BELLARY
ITA 370/BANG/2023[2008-09]Status: Disposed17/8/2023AY 2008-09
