M/S P. SHYAMARAJU & CO.(I) PVT. LTD.,BANGALORE vs. DCIT, BANGALORE
ITA 981/BANG/2014Status: DisposedITAT Bangalore24 August 2023AY 2003-042 pages
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Heard together (2 matters)
ITA No.980/Bang/2014
ITA No.981/Bang/2014
Read from the judgment's own cause title. This page is filed under one of them.
Per George George K, Vice President In the cause title of the Tribunal order dated 25.04.2022, for Assessment Year 2003-04 may be read as “ Assessment Year 2003-04”.
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