← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S COMMUNICATIONS GLOBAL NETWORK SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-2(1), BANGALORE
ITA 89/BANG/2019[2009-10]Status: Disposed29/8/2023AY 2009-10
M/S. COMMUNICATIONS GLOBAL NETWORK SERVICES LIMITED,UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(1), BANGALORE
ITA 2218/BANG/2019[2010-11]Status: Disposed29/8/2023AY 2010-11
M/S. KSRTC PASSENGERS ACCIDENT RELIEF FUND TRUST,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BENGALURU
ITA 374/BANG/2023[2014-15]Status: Disposed28/8/2023AY 2014-15
M/S. KSRTC PASSENGERS ACCIDENT RELIEF FUND TRUST,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BENGALURU
ITA 373/BANG/2023[2013-14]Status: Disposed28/8/2023AY 2013-14
M/S. A1 TELEKOM AUSTRIA AKTIENGESELLSCHAFT,AUSTRIA vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
ITITA 339/BANG/2023[2012-13]Status: Disposed25/8/2023AY 2012-13
M/S. A1 TELEKOM AUSTRIA AKTIENGESELLSCHAFT,AUSTRIA vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
ITITA 338/BANG/2023[2011-12]Status: Disposed25/8/2023AY 2011-12
M/S. A1 TELEKOM AUSTRIA AKTIENGESELLSCHAFT,AUSTRIA vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
ITITA 336/BANG/2023[2009-10]Status: Disposed25/8/2023AY 2009-10
SANDISK INTERNATIONAL LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(1), BENGALURU
ITITA 768/BANG/2022[2017-18]Status: Disposed25/8/2023AY 2017-18
SANDISK INTERNATIONAL LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(1), BENGALURU
ITITA 767/BANG/2022[2016-17]Status: Disposed25/8/2023AY 2016-17
SANDISK INTERNATIONAL LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(1), BENGALURU
ITITA 766/BANG/2022[2015-16]Status: Disposed25/8/2023AY 2015-16
SANDISK INTERNATIONAL LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(1), BENGALURU
ITITA 765/BANG/2022[2014-15]Status: Disposed25/8/2023AY 2014-15
SANDISK INTERNATIONAL LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(1), BENGALURU
ITITA 764/BANG/2022[2013-14]Status: Disposed25/8/2023AY 2013-14
SANDISK INTERNATIONAL LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(1), BENGALURU
ITITA 763/BANG/2022[2012-13]Status: Disposed25/8/2023AY 2012-13
M/S SINDHI YOUTH ASSOCIATION,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTIONS), CIRCLE-17(2), BANGALORE
ITA 360/BANG/2023[2011-12]Status: Disposed25/8/2023AY 2011-12
M/S SINDHI YOUTH ASSOCIATION,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTIONS), CIRCLE-17(2), BANGALORE
ITA 359/BANG/2023[2009-10]Status: Disposed25/8/2023AY 2009-10
M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 340/BANG/2023[2015-16]Status: Disposed25/8/2023AY 2015-16
SHRI. BETTAMALENAHALLI JAWAREGOWDA BASAVARAJU,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(2), BANGALORE
ITA 464/BANG/2023[2018-19]Status: Disposed24/8/2023AY 2018-19
M/S MFAR DEVELOPERS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 335/BANG/2023[2018-19]Status: Disposed24/8/2023AY 2018-19
M/S MFAR DEVELOPERS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 334/BANG/2023[2018-19]Status: Disposed24/8/2023AY 2018-19
MERCHANTS CREDIT CO-OPERATIVE SOCIETY LTD,BAGALKOT vs INCOME-TAX OFFICER, WARD-1, BAGALKOT
ITA 329/BANG/2023[2017-18]Status: Disposed24/8/2023AY 2017-18
