← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. TELECOM ITALIA SPARKLE SINGAPORE PTE. LIMITED,SINGAPORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION- CIRCLE 2(1), BANGALORE
ITA 579/BANG/2020[2009-10]Status: Disposed31/8/2023AY 2009-10
M/S. VINAYAKA ENTERPRISES,SRISI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(1), BENGALURU
ITA 322/BANG/2023[2016-17]Status: Disposed30/8/2023AY 2016-17
M/S. VINAYAKA ENTERPRISES,SRISI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(1), BENGALURU
ITA 321/BANG/2023[2015-16]Status: Disposed30/8/2023AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, MANGALORE vs SHRI.P.M.A.RAZAK, MANGALORE
ITA 1637/BANG/2016[2013-14]Status: Disposed30/8/2023AY 2013-14
BELGACOM INTERNATIONAL CARRIER SERVICES SA,BELGIUM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU
ITITA 200/BANG/2023[2017-18]Status: Disposed29/8/2023AY 2017-18
BELGACOM INTERNATIONAL CARRIER SERVICES SA,BELGIUM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU
ITITA 199/BANG/2023[2016-17]Status: Disposed29/8/2023AY 2016-17
BELGACOM INTERNATIONAL CARRIER SERVICES SA,BELGIUM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU
ITITA 198/BANG/2023[2015-16]Status: Disposed29/8/2023AY 2015-16
BELGACOM INTERNATIONAL CARRIER SERVICES SA,BELGIUM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU
ITITA 197/BANG/2023[2014-15]Status: Disposed29/8/2023AY 2014-15
BELGACOM INTERNATIONAL CARRIER SERVICES SA,BELGIUM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU
ITITA 196/BANG/2023[2013-14]Status: Disposed29/8/2023AY 2013-14
COMMUNICATIONS GLOBAL NETWORK SERVICES LIMITED,UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 167/BANG/2023[2015-16]Status: Disposed29/8/2023AY 2015-16
COMMUNICATIONS GLOBAL NETWORK SERVICES LIMITED,UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 166/BANG/2023[2014-15]Status: Disposed29/8/2023AY 2014-15
COMMUNICATIONS GLOBAL NETWORK SERVICES LIMITED,UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 165/BANG/2023[2013-14]Status: Disposed29/8/2023AY 2013-14
COMMUNICATIONS GLOBAL NETWORK SERVICES LIMITED,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 709/BANG/2022[2012-13]Status: Disposed29/8/2023AY 2012-13
M/S. UNITED BREWERIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BANGALORE
ITA 308/BANG/2023[2017-18]Status: Disposed29/8/2023AY 2017-18
INCOME-TAX OFFICER, WARD-1, BELLARY vs SHRI. HOSPET BASAVARAJ, HOSPET
ITA 213/BANG/2023[2016-17]Status: Disposed29/8/2023AY 2016-17
SMT. BINDU SATISH CHANDRA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BENGALURU
ITA 123/BANG/2023[2018-19]Status: Disposed29/8/2023AY 2018-19
M/S. MANIPAL EDUCATION AND MEDICAL GROUP INDIA PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(2), BANGALORE
ITA 105/BANG/2023[2015-16]Status: Disposed29/8/2023AY 2015-16
KAMPALAPURA GULIGOWDA KRISHNA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 1178/BANG/2022[2014-15]Status: Disposed29/8/2023AY 2014-15
UNITED BREWERIES LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 7, BANGALORE
ITA 345/BANG/2021[2016-17]Status: Disposed29/8/2023AY 2016-17
COMMUNICATIONS GLOBAL NETWORK SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITA 32/BANG/2021[2011-12]Status: Disposed29/8/2023AY 2011-12
