← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE, BANGALORE vs M/S KHODAY INDIA LTD., BANGALORE
ITA 534/BANG/2023[2014-15]Status: Disposed6/9/2023AY 2014-15
M/S. UNIMONI FINANCIAL SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-7(1)(1), BANGALORE
ITA 490/BANG/2023[2019-20]Status: Disposed6/9/2023AY 2019-20
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BENGALURU vs M/S. KHODAY INDIA LTD., BENGALURU
ITA 489/BANG/2023[2014-15]Status: Disposed6/9/2023AY 2014-15
M/S MFAR DEVELOPERS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(3), BANGALORE
ITA 385/BANG/2023[2017-18]Status: Disposed6/9/2023AY 2017-18
M/S. BROAD BAND TELECOM INC,CALIFORNIA USA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2) (INTERNATIONAL TAXATION) , BENGALURU
ITITA 205/BANG/2023[2013-14]Status: Disposed5/9/2023AY 2013-14
M/S SOUTHERN HILLS DEV. PVT. LTD.,BANGALORE vs DCIT, CIRCLE-12(2), BANGALORE
ITA 1829/BANG/2013[2007-08]Status: Disposed5/9/2023AY 2007-08
SHRI. KRISHNAMURTHY NARYANAMURTHY,BENGALURU vs INCOME-TAX OFFICER, WARD-4(3)(4), BANGALORE
ITA 485/BANG/2023[2015-16]Status: Disposed4/9/2023AY 2015-16
BANGALORE KRISHNAIAH JAGANNATH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 467/BANG/2023[2015-16]Status: Disposed4/9/2023AY 2015-16
M/S. YASHASWI FISH MEAL AND OIL COMPANY,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 66/BANG/2023[2017-18]Status: Disposed1/9/2023AY 2017-18
M/S. YASHASWI FISH MEAL AND OIL COMPANY,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 65/BANG/2023[2015-16]Status: Disposed1/9/2023AY 2015-16
M/S. YASHASWI FISH MEAL AND OIL COMPANY,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 64/BANG/2023[2014-15]Status: Disposed1/9/2023AY 2014-15
M/S. YASHASWI FISH MEAL AND OIL COMPANY,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 63/BANG/2023[2013-14]Status: Disposed1/9/2023AY 2013-14
M/S. YASHASWI FISH MEAL AND OIL COMPANY,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 62/BANG/2023[2012-13]Status: Disposed1/9/2023AY 2012-13
M/S. EURONET SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITTPA 962/BANG/2022[2018-19]Status: Disposed31/8/2023AY 2018-19
M/S. LANDMARK RETAIL INVESTMENT CO. LLC,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)CIRCLE 1(2), BANGALORE
ITITA 86/BANG/2023[2018-19]Status: Disposed31/8/2023AY 2018-19
TI SPARKLE SINGAPORE PTE. LTD.,SINGAPORE vs THE DCIT (IT), CIRCLE-2(2), BANGALORE
ITITA 1138/BANG/2022[2011-12]Status: Disposed31/8/2023AY 2011-12
M/S. BHARAT ELECTRONICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-1, BENGALURU
ITA 395/BANG/2023[2014-15]Status: Disposed31/8/2023AY 2014-15
M/S. NAVODAYA GRAMA VIKAS CHARITABLE TRUST,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, BANGALORE
ITA 172/BANG/2022[2017-18]Status: Disposed31/8/2023AY 2017-18
M/S. BEAU JHELUM TRADERS AND DEVELOPERS PVT. LTD.,BANGALORE vs ACIT, CIRCLE - 1(1)(2), BANGALORE
ITA 1089/BANG/2022[2017-18]Status: Disposed31/8/2023AY 2017-18
M/S. TELECOM ITALIA SPARKLE SINGAPORE PTE. LIMITED,SINGAPORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION- CIRCLE 2(1), BANGALORE
ITA 580/BANG/2020[2010-11]Status: Disposed31/8/2023AY 2010-11
