← All Benches
ITAT Bangalore Bench
18,481 judgments
AKSHATA VISHWAS TUDAVEKAR,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(5), BANGALORE
ITA 411/BANG/2023[2017-18]Status: Disposed14/9/2023AY 2017-18
SUMEDHA LIMAYE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(3)(1), BANGALORE
ITA 482/BANG/2023[2017-18]Status: Disposed13/9/2023AY 2017-18
RANJANA KOTARIA,BANGALORE vs INCOME-TAX OFFICER, WARD-4(2)(2), BANGALORE
ITA 477/BANG/2023[2016-17]Status: Disposed13/9/2023AY 2016-17
SMT. RATHNAMMA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 473/BANG/2023[2018-19]Status: Disposed13/9/2023AY 2018-19
SMT. RATHNAMMA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 472/BANG/2023[2017-18]Status: Disposed13/9/2023AY 2017-18
SMT. RATHNAMMA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 471/BANG/2023[2016-17]Status: Disposed13/9/2023AY 2016-17
SMT. RATHNAMMA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 470/BANG/2023[2015-16]Status: Disposed13/9/2023AY 2015-16
SMT. RATHNAMMA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 469/BANG/2023[2014-15]Status: Disposed13/9/2023AY 2014-15
SMT. RATHNAMMA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 468/BANG/2023[2013-14]Status: Disposed13/9/2023AY 2013-14
BHARAT FRITZ WERNER LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1123/BANG/2011[2008-09]Status: Disposed13/9/2023AY 2008-09
M/S. MOBICOM TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-4(1)(4), BANGALORE
ITA 494/BANG/2023[2016-17]Status: Disposed12/9/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE-1(1), BENGALURU vs SHRI. SATISH PRAPHULLA CHANDRA, BANGALORE
ITA 331/BANG/2023[2018-19]Status: Disposed12/9/2023AY 2018-19
AMD INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITTPA 775/BANG/2022[2018-19]Status: Disposed11/9/2023AY 2018-19
SHRI. MULBAGALU KRISHNAMURTHY RAGHAVENDRA MURTHY,BENGALURU vs INCOME-TAX OFFICER, WARD-7(2)(5), BENGALURU
ITA 495/BANG/2023[2017-18]Status: Disposed11/9/2023AY 2017-18
M/S. GLOBAL GREEN COMPANY LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 487/BANG/2023[2016-17]Status: Disposed11/9/2023AY 2016-17
INCOME-TAX OFFICER, WARD-7(2)(5), BENGALURU vs M/S. KAMMAVARI CREDIT CO-OPERATIVE SOCIETY LIMITED, BENGALURU
ITA 493/BANG/2023[2014-15]Status: Disposed8/9/2023AY 2014-15
M/S. LAKSHMI GOLD KHAZAANAA PRIVATE LIMITED,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BANGALORE
ITA 1048/BANG/2022[2011-12]Status: Disposed8/9/2023AY 2011-12
M/S MSPL LIMITED,MUMBAI vs ACIT, BANGALORE
ITA 371/BANG/2011[2005-06]Status: Disposed8/9/2023AY 2005-06
SHRI. RAVINDRA R V,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(2), BENGALURU
ITA 393/BANG/2023[2020-21]Status: Disposed7/9/2023AY 2020-21
M/S SUMANGALA CREDIT CO-OP. SOCIETY LTD.,BANTAWAL vs INCOME TAX OFFICER, WARD-2(3), MANGALURU., MANGALURU
ITA 383/BANG/2023[2017-18]Status: Disposed7/9/2023AY 2017-18