← All Benches
ITAT Bangalore Bench
18,481 judgments
THE RADDI SAHAKARA BANK NIYAMITHA,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1), HUBBALLI
ITA 538/BANG/2023[2014-15]Status: Disposed21/9/2023AY 2014-15
SRI. BANDI HEMASUNDER REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BANGALORE
ITA 523/BANG/2023[2016-17]Status: Disposed21/9/2023AY 2016-17
NAVEEN VENKATESH,BANGALORE vs INCOME TAX OFFICER WARD 5(3)(1), BANGALORE
ITA 513/BANG/2023[2016-17]Status: Disposed21/9/2023AY 2016-17
M/S. KNOWLEDGE HUT SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BANGALORE
ITA 466/BANG/2023[2018-19]Status: Disposed21/9/2023AY 2018-19
MAHENDRA KUMAR,BALLARI vs INCOME TAX OFFICER,WARD-1 & TPS, BELLARY
ITA 423/BANG/2023[2017-2018]Status: Disposed21/9/2023AY 2017-2018
M/S. KNOWLEDGE HUT SOLUTIONS PRIVATE LIMITED,BANGALORE vs DCIT, NFAC, DELHI, BANGALORE
ITA 281/BANG/2023[2018-19]Status: Disposed21/9/2023AY 2018-19
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S KINGFISHER FINVEST INDIA LIMITED, BANGALORE
ITA 1910/BANG/2018[2011-12]Status: Disposed21/9/2023AY 2011-12
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S KINGFISHER FINVEST INDIA LIMITED, BANGALORE
ITA 1909/BANG/2018[2010-11]Status: Disposed21/9/2023AY 2010-11
M/S KINGFISHER FINVEST INDIA LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOE TAX CIRCLE-11(5), BANGALORE
ITA 1672/BANG/2018[2011-12]Status: Disposed21/9/2023AY 2011-12
M/S KINGFISHER FINVEST INDIA LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOE TAX CIRCLE-11(5), BANGALORE
ITA 1671/BANG/2018[2010-11]Status: Disposed21/9/2023AY 2010-11
M/S KINGFISHER FINVEST INDIA LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOE TAX CIRCLE-11(5), BANGALORE
ITA 1670/BANG/2018[2008-09]Status: Disposed21/9/2023AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KINGFISHER FINVEST INDIA LTD, BANGALORE
ITA 886/BANG/2017[2009-10]Status: Disposed21/9/2023AY 2009-10
M/S KINGFISHER FINVEST INDIA LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 797/BANG/2017[2009-10]Status: Disposed21/9/2023AY 2009-10
M/S. VMWARE SOFTWARE INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITTPA 276/BANG/2023[2017-18]Status: Disposed20/9/2023AY 2017-18
M/S. SPL TOWERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE-3(1), BANGALORE
ITA 542/BANG/2023[2019-20]Status: Disposed20/9/2023AY 2019-20
SHRI. REVANNA KUMARA,RAMANAGARA vs INCOME-TAX OFFICER, WARD-1, RAMANAGARA
ITA 521/BANG/2023[2012-13]Status: Disposed20/9/2023AY 2012-13
M/S. BHARAT ELECTRONICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LARGE PAYERS TAX UNIT, CIRCLE-1, BANGALORE
ITA 420/BANG/2023[2009-10]Status: Disposed20/9/2023AY 2009-10
M/S. R.R. GOLD PALACE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 162/BANG/2021[2013-14]Status: Disposed20/9/2023AY 2013-14
M/S BELLARY IRON-ORES PRIVATE LIMITED,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 15/BANG/2019[2015-16]Status: Disposed20/9/2023AY 2015-16
M/S BELLARY IRON-ORES PVT LTD,BELLARY vs THE INCOME TAX OFFICER WARD-2, HOSPET
ITA 1540/BANG/2018[2014-15]Status: Disposed20/9/2023AY 2014-15