← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. ANNADANESHWARA CHARITABLE TRUST,SINDHANOOR vs INCOME-TAX OFFICER, WARD-3, RAICHUR

ITA 514/BANG/2023[2018-19]Status: Disposed26/9/2023AY 2018-19

M/S. KACHUR CREDIT CO-OPERATIVE SOCIETY LTD,KACHUR vs INCOME-TAX OFFICER, WARD-2(2), MANGALORE

ITA 478/BANG/2023[2017-18]Status: Disposed26/9/2023AY 2017-18

M/S. RAKSHA REALTORS PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE

ITA 476/BANG/2023[2014-15]Status: Disposed26/9/2023AY 2014-15

M/S. CANARA BANK (ERSTWHILE SYNDICATE BANK),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITA 389/BANG/2023[2015-16]Status: Disposed26/9/2023AY 2015-16

M/S. CANARA BANK (ERSTWHILE SYNDICATE BANK),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITA 388/BANG/2023[2014-15]Status: Disposed26/9/2023AY 2014-15

RAJARAM GANAPATI BHAT,YELLAPUR vs INCOME TAX OFFICER, WARD-1(1), HUBLI

ITA 221/BANG/2023[2017-18]Status: Disposed26/9/2023AY 2017-18

SHRI. VENKATESH PRASAD,MYSORE vs INCOME-TAX OFFICER, WARD-1(2), MYSORE

ITA 193/BANG/2023[2017-18]Status: Disposed26/9/2023AY 2017-18

SOHANLAL KAWAR,SHIMOGA vs INCOME-TAX OFFICER, WARD-1 & TPS, SHIMOGA

ITA 574/BANG/2023[2015-16]Status: Disposed25/9/2023AY 2015-16

SOHANLAL KAWAR,SHIMOGA vs INCOME-TAX OFFICER, WARD-1,TPS, SHIMOGA

ITA 573/BANG/2023[2014-15]Status: Disposed25/9/2023AY 2014-15

SOHANLAL KAWAR,SHIMOGA vs INCOME-TAX OFFICER, WAR-1 & TPS, SHIMOGA

ITA 572/BANG/2023[2013-14]Status: Disposed25/9/2023AY 2013-14

MURIGEPPA BANGARAPPA KABBUR,RANEBENNUR vs INCOME TAX OFFICER WARD 2 HAVERI, HAVERI

ITA 568/BANG/2023[2012-2013]Status: Disposed25/9/2023AY 2012-2013

SRI. MALLIGERE CHANNABASAPPA VEERABHADHADRAPPA,CHANNAGIRI vs INCOME-TAX OFFICER, WARD-2(1), DAVANGERE

ITA 520/BANG/2023[2016-17]Status: Disposed25/9/2023AY 2016-17

SRI. DADAPEER KAMAR,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BANGALORE

ITA 519/BANG/2023[2016-17]Status: Disposed25/9/2023AY 2016-17

CHANAKYA ENTERPRISES,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-1 & TPS, SHIMOGA

ITA 617/BANG/2023[2017-18]Status: Disposed22/9/2023AY 2017-18

MR. SALEEM THANGAL KADER PLAKAD,INDIVIDUAL,UDUPI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MANGALURU

ITA 541/BANG/2023[2017-18]Status: Disposed22/9/2023AY 2017-18

MR. SALEEM THANGAL KADER PLAKAD,INDIVIDUAL,UDUPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU

ITA 540/BANG/2023[2016-17]Status: Disposed22/9/2023AY 2016-17

MR. SALEEM THANGAL KADER PALKAD,UDUPI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, UDUPI

ITA 539/BANG/2023[2015-16]Status: Disposed22/9/2023AY 2015-16

SMT. RAFIA BASHIRAHMED MATTE,GOKAK vs INCOME-TAX OFFICER, WARD-1, GOKAK

ITA 512/BANG/2023[2013-14]Status: Disposed22/9/2023AY 2013-14

SHRI. VEDAVYASA BHARATIYA SHIKSHANA NYASA,RAICHUR vs INCOME-TAX OFFICER, EXEMPTIONS, WARD-1, GULBARGA

ITA 635/BANG/2023[2018-19]Status: Disposed21/9/2023AY 2018-19

SMT. VASANTHI PADMANABHA SHERUGAR,BELLARY vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1, BELLARY

ITA 545/BANG/2023[2019-20]Status: Disposed21/9/2023AY 2019-20