← All Benches
ITAT Bangalore Bench
18,481 judgments
SMT. REDDY SANGEETHA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 1110/BANG/2022[2013-14]Status: Disposed29/9/2023AY 2013-14
SMT. REDDY SANGEETHA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 1109/BANG/2022[2010-11]Status: Disposed29/9/2023AY 2010-11
SMT. REDDY SANGEETHA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 1108/BANG/2022[2009-10]Status: Disposed29/9/2023AY 2009-10
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 567/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 566/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 565/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 564/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 563/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 562/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1)(1), BENGALURU
ITA 561/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 560/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1)(, BENGALURU
ITA 559/BANG/2023[2013-14]Status: Disposed27/9/2023AY 2013-14
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 558/BANG/2023[2013-14]Status: Disposed27/9/2023AY 2013-14
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 3(1)(1), BENGALURU
ITA 557/BANG/2023[2013-14]Status: Disposed27/9/2023AY 2013-14
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 556/BANG/2023[2013-14]Status: Disposed27/9/2023AY 2013-14
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 555/BANG/2023[2013-14]Status: Disposed27/9/2023AY 2013-14
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITA 554/BANG/2023[2012-13]Status: Disposed27/9/2023AY 2012-13
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 533/BANG/2023[2014-15]Status: Disposed27/9/2023AY 2014-15
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 532/BANG/2023[2013-14]Status: Disposed27/9/2023AY 2013-14
M/S. PRAKAT SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 531/BANG/2023[2012-13]Status: Disposed27/9/2023AY 2012-13