← All Benches
ITAT Bangalore Bench
18,481 judgments
IBASIS NETHERLANDS B.V. (EARLIER KNOWN AS KPN GLOBAL CARRIER SERVICES B.V.),NETHERLANDS vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2) (INTERNATIONAL TAXATION), BANGALORE
ITITA 203/BANG/2023[2015-16]Status: Disposed9/10/2023AY 2015-16
IBASIS NETHERLANDS B.V. (EARLIER KNOWN AS KPN GLOBAL CARRIER SERVICES B.V.),NETHERLANDS vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2) (INTERNATIONAL TAXATION), BANGALORE
ITITA 202/BANG/2023[2014-15]Status: Disposed9/10/2023AY 2014-15
IBASIS NETHERLANDS B.V. (EARLIER KNOWN AS KPN GLOBAL CARRIER SERVICES B.V.),NETHERLANDS vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2) (INTERNATIONAL TAXATION), BANGALORE
ITITA 201/BANG/2023[2013-14]Status: Disposed9/10/2023AY 2013-14
SHRI. THIMMAIAH SURESH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-6(2)(1), BANGALORE
ITA 594/BANG/2023[2016-17]Status: Disposed9/10/2023AY 2016-17
MR. THATIGUNDLA PRABHAKAR,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE
ITA 581/BANG/2023[2011-12]Status: Disposed9/10/2023AY 2011-12
SRI. DADAPEER KAMAR,BANGALORE vs INCOME-TAX OFFICER, WARD-5(2)(3), BANGALORE
ITA 511/BANG/2023[2017-18]Status: Disposed9/10/2023AY 2017-18
M/S. ITC ESSENTRA LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(1)(1), BANGALORE
ITA 2581/BANG/2019[2016-17]Status: Disposed9/10/2023AY 2016-17
KHANAPUR MARALINGAPPA JAYASHREE,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
ITA 655/BANG/2023[2017-18]Status: Disposed5/10/2023AY 2017-18
SHAFEEQ AHMED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME -TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 425/BANG/2023[2020-21]Status: Disposed5/10/2023AY 2020-21
MRS. SABENA PRAKASH,BENGALURU vs INCOME-TAX OFFICER, WARD-3(2)(1), BANGALORE
ITA 382/BANG/2023[2017-18]Status: Disposed5/10/2023AY 2017-18
THE METROPOLITAN CO-OPERATIVE HOUSING SOCIETY LTD,BANGALORE vs INCOME-TAX OFFICER, WARD-1(2)(1), BANGALORE
ITA 628/BANG/2023[2017-18]Status: Disposed3/10/2023AY 2017-18
M/S. KRAFT METALS INDIA PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-4(1)(2), BANGALORE
ITA 537/BANG/2023[2013-14]Status: Disposed3/10/2023AY 2013-14
M/S. CANARA BANK STAFF CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(2), BANGALORE
ITA 517/BANG/2023[2017-18]Status: Disposed3/10/2023AY 2017-18
SHRI. G.Y.PRAKASH,BANGALORE vs INCOME-TAX OFFICER, WARD-5(2)(5), BANGALORE
ITA 481/BANG/2023[2016-17]Status: Disposed3/10/2023AY 2016-17
SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 2(2)(5), BANGALORE
ITA 551/BANG/2023[2018-19]Status: Disposed29/9/2023AY 2018-19
SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 2(2)(5), BANGALORE, BANGALORE
ITA 550/BANG/2023[2017-18]Status: Disposed29/9/2023AY 2017-18
SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 2(2)(5), BANGALORE, BANGALORE
ITA 549/BANG/2023[2015-16]Status: Disposed29/9/2023AY 2015-16
SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 2(2)(5), BANGALORE, BANGALORE
ITA 548/BANG/2023[2014-15]Status: Disposed29/9/2023AY 2014-15
SRI JIHVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 2(2)(5), BANGALORE, BANGALORE
ITA 547/BANG/2023[2013-14]Status: Disposed29/9/2023AY 2013-14
M/S. BHARAT ELECTRONICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-1, BENGALURU
ITA 394/BANG/2023[2012-13]Status: Disposed29/9/2023AY 2012-13