← All Benches
ITAT Bangalore Bench
18,481 judgments
AMAZON DEVELOPMENT CENTRE (INDIA) PRIVATE LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 417/BANG/2023[2017-18]Status: Disposed25/10/2023AY 2017-18
M/S. BHAGAVATHI EDUCATION TRUST,MANGALURU vs INCOME-TAX OFFICER, (EXEMPTIONS)WARD-1, MANGALURU
ITA 621/BANG/2023[2022-23]Status: Disposed24/10/2023AY 2022-23
M/S. MICRO FOCUS MARIGALANTE LTD,UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME-TAX,(INTERNATIONAL TAXATION), CIRCLE-1(1), BANGALORE
ITITA 623/BANG/2023[2020-21]Status: Disposed12/10/2023AY 2020-21
THEKKEURUMBIL VIJAYA SANDEEP,SUNTICOPPA vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BENGALURU
ITITA 608/BANG/2023[2020-21]Status: Disposed11/10/2023AY 2020-21
HIRJI NARAYAN PATEL,WHITEFIELD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(2)(1), BANGALORE
ITA 613/BANG/2023[2016-2017]Status: Disposed11/10/2023AY 2016-2017
MS. NARGIS PEERANI,CANADA vs DEPUTY COMMISSIONER OF INCOME-TAX, ASMNT CIRCLE-2(1), BENGALURU
ITA 609/BANG/2023[2020-21]Status: Disposed11/10/2023AY 2020-21
SRI. BRAHMATANTRA SWATANTRA PARAKALASWAMY TRUST,MYSORE vs INCOME-TAX OFFICER, EXEMPTIONS, WARD, MYSORE
ITA 607/BANG/2023[2016-17]Status: Disposed11/10/2023AY 2016-17
SRI SHARADA VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITHA,SHIMOGA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, SHIMOGA
ITA 606/BANG/2023[2017-18]Status: Disposed11/10/2023AY 2017-18
MR. ABDUL HANNAN,HIRIYUR vs INCOME-TAX OFFICER, WARD-1, CHITRADURGA
ITA 529/BANG/2023[2017-18]Status: Disposed11/10/2023AY 2017-18
SMT. GOWRAMMA,SHIMOGA vs ASSISTANT COMMISSIONER OF INCOME-TA, CIRCLE-1, SHIMOGA
ITA 528/BANG/2023[2016-17]Status: Disposed11/10/2023AY 2016-17
SMT. JAVANGI HARIBUSHNA,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(3), BANGALORE
ITA 526/BANG/2023[2014-15]Status: Disposed11/10/2023AY 2014-15
SMT. JAVANGI HARIBUSHNA,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(3), BANGALORE
ITA 525/BANG/2023[2014-15]Status: Disposed11/10/2023AY 2014-15
M/S. SIDDAPUR DISTILLERIES LTD.,SIDDAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)-TAX OFFICER, CIRCLE, HUBLI
ITA 524/BANG/2023[2014-15]Status: Disposed11/10/2023AY 2014-15
AT & T CORP,UNITED STATES vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 98/BANG/2023[2014-15]Status: Disposed10/10/2023AY 2014-15
AT & T CORP,UNITED STATES vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 97/BANG/2023[2013-14]Status: Disposed10/10/2023AY 2013-14
AT & T CORP,UNITED STATES vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 710/BANG/2022[2012-13]Status: Disposed10/10/2023AY 2012-13
SRI. DEEPAK DHANRAJ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BANGALORE
ITA 598/BANG/2023[2016-17]Status: Disposed10/10/2023AY 2016-17
BANGALORE MANAGEMENT ASSOCIATION,BANGALORE vs INCOME-TAX OFFICER (EXEMPTIONS), WARD-1, BANGALORE
ITA 595/BANG/2023[2016-17]Status: Disposed10/10/2023AY 2016-17
SHRI. HIMMADIHALLI BACHANNA KRISHNA MURTHY,BENGALURU vs INCOME-TAX OFFICER, WARD-4(2)(2), BENGALURU
ITA 593/BANG/2023[2011-12]Status: Disposed10/10/2023AY 2011-12
IBASIS NETHERLANDS B.V. (EARLIER KNOWN AS KPN GLOBAL CARRIER SERVICES B.V.),NETHERLANDS vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2) (INTERNATIONAL TAXATION), BANGALORE
ITITA 204/BANG/2023[2017-18]Status: Disposed9/10/2023AY 2017-18
