← All Benches
ITAT Bangalore Bench
18,481 judgments
MS MEENAKSHI PRE FAB CONCRETE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 569/BANG/2023[2018-19]Status: Disposed1/11/2023AY 2018-19
M/S. SYNAMEDIA ASIA PRIVATE LIMITED,SINGAPORE vs INCOME-TAX OFFICER, (INTERNATIONAL TAXATION) WARD-2(1), BENGALURU
ITITA 742/BANG/2023[2021-22]Status: Disposed31/10/2023AY 2021-22
M/S. SYNAMEDIA ASIA PRIVATE LIMITED,SINGAPORE vs INCOME-TAX OFFICER, (INTERNATIONAL TAXATION), WARD-2(1), BENGALURU
ITITA 530/BANG/2023[2020-21]Status: Disposed31/10/2023AY 2020-21
M/S. ALTAIR ENGINEERING INC.,,UNITED STATES vs INCOME-TAX OFFICER, WARD INTERNATIONAL TAXATION-1(1), BANGALORE
ITITA 642/BANG/2023[2020-21]Status: Disposed30/10/2023AY 2020-21
SMT. MALAPUR MOUNIKA,CHITRADURGA vs INCOME-TAX OFFICER, WARD-1, CHITRADURGA
ITA 599/BANG/2023[2017-18]Status: Disposed30/10/2023AY 2017-18
MOHAMMED MUJEEB SIKANDER,MANGALORE vs DCIT, CENTRAL CIRCLE (1), MANGALORE
ITA 1119/BANG/2022[2018-19]Status: Disposed30/10/2023AY 2018-19
MOHAMMED MUJEEB SIKANDER,MANGALORE vs DCIT, CENTRAL CIRCLE (1), MANGALORE
ITA 1117/BANG/2022[2016-17]Status: Disposed30/10/2023AY 2016-17
T.G. RANGANATH,BANGALORE vs DCIT, BANGALORE
ITA 173/BANG/2015[2010-11]Status: Disposed30/10/2023AY 2010-11
T.G. RANGANATH,BANGALORE vs ACIT, BANGALORE
ITA 1467/BANG/2012[2009-10]Status: Disposed30/10/2023AY 2009-10
ACIT, BANGALORE vs SRI. T.G. RANGANATH, BANGALORE
ITA 1457/BANG/2012[2009-10]Status: Disposed30/10/2023AY 2009-10
M/S. YOKOGAWA ELECTRIC CORPORATION ,JAPAN vs THE DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
ITITA 665/BANG/2023[2020-21]Status: Disposed26/10/2023AY 2020-21
MR. IBRAHIM SHARIFF,BENGALURU vs INCOME TAX OFFICER, WARD-4(3)(1), BENGALURU
ITA 611/BANG/2023[2016-17]Status: Disposed26/10/2023AY 2016-17
SRI CHANNABASAVESHWARA SWAMY RURAL EDUCATION SOCIETY,TUMKUR vs INCOME-TAX OFFICER,(EXEMPTIONS) WARD-3, BANGALORE
ITA 582/BANG/2023[2013-14]Status: Disposed26/10/2023AY 2013-14
M/S. PRAKRUTI PRODUCTS PRIVATE LIMITED,KARWAR vs DEPUTY COMMISSIONER OF INCOME-TAX-1, UDUPI
ITA 475/BANG/2023[2014-15]Status: Disposed26/10/2023AY 2014-15
INDIAN ACADEMY OF ECHOCARDIOGRAPHY KARNATAKA CHAPTER,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 416/BANG/2023[2023-24]Status: Disposed26/10/2023AY 2023-24
M/S ICKON PROJECTS,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 772/BANG/2017[2007-08]Status: Disposed26/10/2023AY 2007-08
M/S ICKON PROJECTS,BANGALORE vs INCOME TAX OFFICER WARD-4(3), BANGALORE
ITA 771/BANG/2017[2006-07]Status: Disposed26/10/2023AY 2006-07
TRISHUL BUILDTECH INFRASTRUTURE (P) LTD.,BANGALORE vs JCIT, BANGALORE
ITA 1367/BANG/2013[2007-08]Status: Disposed26/10/2023AY 2007-08
TRISHUL BUILDTECH INFRASTRUCTURE (P) LTD.,BANGALORE vs JCIT, BANGALORE
ITA 1363/BANG/2013[2005-06]Status: Disposed26/10/2023AY 2005-06
TRISHUL BUILDTECH INFRASTRUCTURE (P) LTD.,BANGALORE vs JCIT, BANGALORE
ITA 1362/BANG/2013[2004-05]Status: Disposed26/10/2023AY 2004-05
