← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. BANGALORE PHARMACEUTICAL AND RESEARCH LABORATORY PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(2), BANGALORE
ITA 491/BANG/2023[2018-19]Status: Disposed10/11/2023AY 2018-19
ASHRAF NAFISA ALTHAF,MOODUBIDRI MANGALORE vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
ITA 614/BANG/2023[2013-14]Status: Disposed9/11/2023AY 2013-14
M/S. ACME TELECOM AND NETWORK SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD1(1), BANGALORE
ITA 52/BANG/2023[2011-12]Status: Disposed9/11/2023AY 2011-12
SMT. SARITHA JAIN,BENGALURU vs THE INCOME TAX OFFICER, (INTERNATIONAL TAXATION), WARD-1(1), BENGALURU
ITA 51/BANG/2023[2013-14]Status: Disposed9/11/2023AY 2013-14
EXPAT ENGINEERING INDIA LIMITED,BENGALURU vs ACIT, CIRCLE-2(1)(2), BENGALURU
ITA 34/BANG/2023[2014-15]Status: Disposed9/11/2023AY 2014-15
M/S. JSW STEEL PROCESSING CENTRES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(6), BANGALORE
ITA 2001/BANG/2017[2013-14]Status: Disposed9/11/2023AY 2013-14
PCCW GLOBAL LIMITED,HONG KONG vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 785/BANG/2022[2012-13]Status: Disposed8/11/2023AY 2012-13
KEDAMBADY KEYYUR PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs INCOME TAX OFFICER, WARD-1, PUTTUR
ITA 668/BANG/2023[2018-19]Status: Disposed8/11/2023AY 2018-19
KEDAMBADY KEYYUR PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs INCOME-TAX OFFICER, WARD-1, PUTTUR
ITA 667/BANG/2023[2017-18]Status: Disposed8/11/2023AY 2017-18
M/S. VITTAL VYAVASAYA SEVA SAHAKARI BANK NIYAMITH,VITTAL vs INCOME-TAX OFFICER, WARD-2(5), MANGALURU
ITA 640/BANG/2023[2017-18]Status: Disposed8/11/2023AY 2017-18
HERBALIFE INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-11(4), BANGALORE
ITA 924/BANG/2012[2007-08]Status: Disposed8/11/2023AY 2007-08
M/S. HERBALIFE INTERNATIONAL INDIA PVT LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-11(4), BANGALORE
ITA 1406/BANG/2010[2006-07]Status: Disposed8/11/2023AY 2006-07
SHRI. HARADANAHALLI NARASIMHEGOWADA VIJAY,K K NAGAR vs INCOME-TAX OFFICER, WARD-2(1), MYSORE
ITA 645/BANG/2023[2016-17]Status: Disposed7/11/2023AY 2016-17
M/S. IDEB PROJECTS PVT. LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 529/BANG/2017[2012-13]Status: Disposed7/11/2023AY 2012-13
THODRNCHATH CHANDRAN,BANGALORE vs INCOME-TAX OFFICER, WARD-6(3)(1), BANGALORE
ITA 602/BANG/2023[2018-19]Status: Disposed3/11/2023AY 2018-19
HUAWEI TECHNOLOGIES INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, AO AS SPECIAL RANGE-3, BANGALORE
ITTPA 328/BANG/2023[2016-17]Status: Disposed1/11/2023AY 2016-17
SRI. GURUKULA SAHAKARA SANGHA NIYAMITA,TIPTUR vs THE INCOME TAX OFFICER, WARD-1, TIPTUR
ITA 721/BANG/2023[2017-18]Status: Disposed1/11/2023AY 2017-18
SRI. GURUKULA SAHAKARA SANGHA NIYAMITA,TIPTUR vs THE INCOME TAX OFFICER, WARD-1, TIPTUR
ITA 720/BANG/2023[2014-15]Status: Disposed1/11/2023AY 2014-15
SRI. CHANDRASHEKAR RAJU ANJANEYA,BANGALORE vs THE INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
ITA 712/BANG/2023[2016-17]Status: Disposed1/11/2023AY 2016-17
MOHAMMED SANAULLA,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(6), BENGALURU
ITA 679/BANG/2023[2017-18]Status: Disposed1/11/2023AY 2017-18
