← All Benches
ITAT Bangalore Bench
18,481 judgments
JUDY S KAMAL,BANGALORE vs INCOME-TAX OFFICER, WARD-1(1)(1)(, BANGALORE
ITA 697/BANG/2023[2016-17]Status: Disposed22/11/2023AY 2016-17
SHRI JAIN RAJASTHANI VIDYA PRACHARAK MANDAL (R),HUBLI vs INCOME-TAX OFFICER, EXEMPTIONS, WARD-1, HUBBALLI
ITA 696/BANG/2023[2016-17]Status: Disposed22/11/2023AY 2016-17
VISHNUMPET SUNDARESAN VENKATESH,BENGALURU vs ASSESSING OFFICER, ACIT CIRCLE
ITA 516/BANG/2023[2007-08]Status: Disposed22/11/2023AY 2007-08
M/S. BELUR URBAN CO-OPERATIVE BANK LTD.,HASSAN vs INCOME TAX OFFICER, WARD-2, HASSAN
ITA 419/BANG/2023[2017-18]Status: Disposed22/11/2023AY 2017-18
M/S. DODMANE GROUP GRAMAGALA SEVA SAHAKARI SANGHA NIYAMITA KARKIMAKI,KARKIMAKKI vs INCOME TAX OFFICER, WARD-1, SIRSI
ITA 751/BANG/2023[2018-19]Status: Disposed21/11/2023AY 2018-19
SRI. KANAKA PATHINA SAHAKARA SANGHA NIYAMITA,TUMKUR vs INCOME TAX OFFICER, WARD-1 & TPS, TUMKUR
ITA 739/BANG/2023[2018-19]Status: Disposed21/11/2023AY 2018-19
JCIT, BANGALORE vs M/S HEWLETT - PACKARD INDIA SALES PRIVATE LIMITED, BANGALORE
ITA 593/BANG/2015[2010-11]Status: Disposed21/11/2023AY 2010-11
HEWLETT PACKARD INDIA SALES PVT. LTD.,BANGALORE vs JCIT, BANGALORE
ITA 579/BANG/2015[2009-10]Status: Disposed21/11/2023AY 2009-10
THE BANGALORE CITY CO OPERATIVE BANK LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 695/BANG/2023[2019-20]Status: Disposed20/11/2023AY 2019-20
NARENDRA NATH RATNAKARAM,BANGALORE- MARATAHALLI vs COMMISSIONER OF INCOME TAX, CIRCLE-5(3)(2), MINISTRY OF FINANCE, INCOME TAX DEPARTMENT
ITA 508/BANG/2023[2020-21]Status: Disposed20/11/2023AY 2020-21
M/S. ACTS GROUP OF INSTITUTIONS (FORMERLY KNOWN AS ACTS MINISTRIES),BENGALURU vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD-1, BENGALURU
ITA 690/BANG/2023[2012-13]Status: Disposed17/11/2023AY 2012-13
M/S. ACTS GROUP OF INSTITUTIONS(FORMERLY KNOWN AS ACTS MINISTRIES),BENGALURU vs INCOME-TAX OFFICER, WARD-1, BENGALURU
ITA 689/BANG/2023[2011-12]Status: Disposed17/11/2023AY 2011-12
M/S. ACTS GROUP OF INSTITUTIONS(FORMERLY KNOWN AS ACTS MINISTRIES),BENGALURU vs INCOME-TAX OFFICER, (EXEMPTION)WARD-1, BENGALURU
ITA 688/BANG/2023[2010-11]Status: Disposed17/11/2023AY 2010-11
M/S. I & B SEEDS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 702/BANG/2023[2020-21]Status: Disposed16/11/2023AY 2020-21
M/S. I & B SEEDS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 701/BANG/2023[2018-19]Status: Disposed16/11/2023AY 2018-19
THE HAMLET,BANGALORE vs THE INCOME-TAX OFFICER-WARD-6(2)(4), BANGALORE
ITA 70/BANG/2023[2012-13]Status: Disposed16/11/2023AY 2012-13
M/S. I & B SEEDS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 683/BANG/2023[2017-18]Status: Disposed16/11/2023AY 2017-18
M/S. SOCIETY FOR KARNATAKA GERMAN MULTISKILL DEVELOPMENT CENTRES,BENGALURU vs INCOME TAX OFFICER,(EXEMPTIONS), WARD-3, BANGALORE
ITA 536/BANG/2023[2018-19]Status: Disposed16/11/2023AY 2018-19
JAMAKHANDI SEEMA HANUMANT,UNITED ARAB EMIRATES vs INCOME TAX OFFICER, WARD (INTERNATIONAL TAXATION) 1(2), BANGALORE
ITITA 783/BANG/2023[2017-18]Status: Disposed15/11/2023AY 2017-18
M/S. POWER POINT,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 634/BANG/2023[2019-20]Status: Disposed14/11/2023AY 2019-20
