← All Benches
ITAT Bangalore Bench
18,481 judgments
SUDHA RAMESHCADABAM,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX 2(1)(1), BANGALORE
ITA 649/BANG/2023[2016-17]Status: Disposed29/11/2023AY 2016-17
SRI. MANIKANDAN VAZHUKKAPAR KUMARAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE
ITA 577/BANG/2023[2018-19]Status: Disposed29/11/2023AY 2018-19
LAKHPAT TRADING CORPORATION,JODHPUR vs ITO, WARD-5(2)(4), BENGALURU, BANGALURU
ITA 552/BANG/2023[2017-18]Status: Disposed29/11/2023AY 2017-18
SMT. RAJYALAKSHMI,BANGALORE vs DCIT, BANGALORE
ITA 1020/BANG/2011[2008-09]Status: Disposed29/11/2023AY 2008-09
SMT. RAJYALAKSHMI,BANGALORE vs DCIT, BANGALORE
ITA 1019/BANG/2011[2007-08]Status: Disposed29/11/2023AY 2007-08
SRI. KARTHIK KRISHNA,BANGALORE vs DCIT, BANGALORE
ITA 1018/BANG/2011[2008-09]Status: Disposed29/11/2023AY 2008-09
SRI. KARTHIK KRISHNA,BANGALORE vs DCIT, BANGALORE
ITA 1017/BANG/2011[2007-08]Status: Disposed29/11/2023AY 2007-08
SHRI. KESHAV MURTHY,BENGALURU vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(2), BENGALURU
ITITA 705/BANG/2022[2017-18]Status: Disposed28/11/2023AY 2017-18
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, BALLARI vs SHRI. SRIPAL DEVICHAND JAIN, KALABURAGI
ITA 73/BANG/2023[2021-2022]Status: Disposed28/11/2023AY 2021-2022
SRI. RAMANNA SRINIVAS,BENGALURU vs INCOME-TAX WARD-4(3)(5), BANGALORE
ITA 707/BANG/2023[2015-16]Status: Disposed28/11/2023AY 2015-16
MR. SYED SAMEE,MYSORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1) & TPS, MYSORE
ITA 698/BANG/2023[2018-19]Status: Disposed28/11/2023AY 2018-19
MANISH KUMAR JAIN,BANGALORE vs ASST. COOMISSIONER, BANGALORE
ITA 641/BANG/2023[2017-18]Status: Disposed28/11/2023AY 2017-18
DEVANNA RUKMANI,(DECEASED) REPRESENTED BY LEGAL REPRESENTATIVE PRASHANTH ANJANAPPA(SON),BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE
ITA 622/BANG/2023[2017-18]Status: Disposed28/11/2023AY 2017-18
MR. AMMANDANA HASSAN ABUBAKAR,BENGALURU vs INCOME-TAX OFFICER, WARD-4(3)(2), BANGALORE
ITA 492/BANG/2023[2018-19]Status: Disposed28/11/2023AY 2018-19
SAYEEDABANU,BENGALURU vs THE INCOME TAX OFFICER, WARD 3(2)(3), BENGALURU
ITA 809/BANG/2023[2017-18]Status: Disposed23/11/2023AY 2017-18
SRI. GOWDRA BASAPPA MAHALINGAPPA,CHITRADURGA vs INCOME-TAX OFFICER, WARD-1, CHITRADURGA
ITA 776/BANG/2023[2017-18]Status: Disposed23/11/2023AY 2017-18
KAMAL KOTHARI,CHANNAPATNA vs INCOME TAX OFFICER, WARD-1, RAMNAGAR
ITA 741/BANG/2023[2017-18]Status: Disposed23/11/2023AY 2017-18
SHRI. RADHAKRISHNA,VIJAYAPURA vs INCOME-TAX OFFICER-WARD 1 & TPS, BIJAPUR
ITA 769/BANG/2023[2017-18]Status: Disposed22/11/2023AY 2017-18
DAROJI KATIGIHALLIMATH AMARESWARA,BALLARI vs INCOME TAX OFFICER, WARD-2, BALLARI
ITA 764/BANG/2023[2017-18]Status: Disposed22/11/2023AY 2017-18
CHANNEGOWDA ASHOK KUMAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(2)(1), BANGALORE
ITA 706/BANG/2023[2017-18]Status: Disposed22/11/2023AY 2017-18