← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ADARSH VIDYA KENDRA TRUST,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 459/BANG/2023[2021-22]Status: Disposed1/12/2023AY 2021-22
M/S. AMALA JYOTHI VIDYA KENDRA TRUST,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL), BANGALORE
ITA 458/BANG/2023[2021-22]Status: Disposed1/12/2023AY 2021-22
M/S. RASTRIYA COMPUTER SAKSHARATA SAMITHI,PUTTUR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, (EXEMPTIONS) CIRCLE-1, MANGALURU
ITA 452/BANG/2023[2010-11]Status: Disposed1/12/2023AY 2010-11
HUBLI ELECTRICITY SUPPLY,HUBBALLI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HUBALLI
ITA 341/BANG/2023[2010-11]Status: Disposed1/12/2023AY 2010-11
TARGUS INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(4), BENGALURU
ITA 1030/BANG/2022[2009-10]Status: Disposed1/12/2023AY 2009-10
IBM SINGAPORE PTE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITITA 729/BANG/2023[2020-21]Status: Disposed30/11/2023AY 2020-21
SHRI. PANKAJ KAPUR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(2)(1), BENGALURU
ITA 708/BANG/2023[2016-17]Status: Disposed30/11/2023AY 2016-17
INCOME TAX OFFICER, WARD-1(1), C R BUILDING HUBLI vs THE NATIONALWELFARE URBAN CO-OP CREDIT SOCIETT LIMITED, DHARWAD
ITA 666/BANG/2023[2017-18]Status: Disposed30/11/2023AY 2017-18
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED NIDLE,BELTHANGADY vs INCOME-TAX OFFICER, WARD-1, PUTTUR
ITA 659/BANG/2023[2017-18]Status: Disposed30/11/2023AY 2017-18
SRI. REDDY VEERANNA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 1146/BANG/2022[2015-16]Status: Disposed30/11/2023AY 2015-16
SRI. REDDY VEERANNA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 1145/BANG/2022[2010-11]Status: Disposed30/11/2023AY 2010-11
SRI. REDDY VEERANNA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 1113/BANG/2022[2014-15]Status: Disposed30/11/2023AY 2014-15
SRI. REDDY VEERANNA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 1112/BANG/2022[2012-13]Status: Disposed30/11/2023AY 2012-13
SMT. REDDY SANGEETHA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 1111/BANG/2022[2015-16]Status: Disposed30/11/2023AY 2015-16
M/S. SRI KANYAKAPARAMESHWARI VIVIDODDESHA SAHAKARA NIYAMITHA,BHADRAVATHI vs INCOME-TAX OFFICER, WARD-1, SHIVAMOGGA
ITA 768/BANG/2023[2011-12]Status: Disposed29/11/2023AY 2011-12
RAMA JYOSTHNAKOPPINENI,VIJAYAWADA vs INCOME-TAX, OFFICER, WARD-5(3)(7), BENGALURU
ITA 748/BANG/2023[2015-16]Status: Disposed29/11/2023AY 2015-16
KAVITHA VIJAY,BANGALORE vs INCOME-TAX, WARD-2(2)(3), BANGALORE
ITA 746/BANG/2023[2017-18]Status: Disposed29/11/2023AY 2017-18
SIDHALINGAPPA GUNDAPPA HUVINABHA vs RAICHUR
ITA 692/BANG/2023[AY 2017-18]Status: Disposed29/11/2023
SHAON PAUL,BANGALORE vs INCOME TAX OFFICER, INTL. TAXATION, WARD 2(1), BANGALORE, KARNATAKA
ITA 677/BANG/2023[2017-18]Status: Disposed29/11/2023AY 2017-18
CADABAM MANNAR RAMESH,BANGALORE vs ADDITIONAL JOINT DEPUTY ASST. COMMISSIONER INCOME TAX, NFAC DELHI
ITA 650/BANG/2023[2016-17]Status: Disposed29/11/2023AY 2016-17