← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. KIRLOSKAR ELECTRIC COMPANY LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BANGALORE
ITA 699/BANG/2023[2017-18]Status: Disposed6/12/2023AY 2017-18
INCOME TAX OFFICER, UDUPI vs SAGAR CREDIT CO-OPERATIVE SOCIETY, UDUPI
ITA 544/BANG/2023[2017-18]Status: Disposed6/12/2023AY 2017-18
PRATHIBHA JEWELLERY HOUS E,BANGALORE vs DCIT 2 2 1, BANGALORE
ITA 535/BANG/2023[2014-15]Status: Disposed6/12/2023AY 2014-15
MR. AFROZKHAN,DAVANAGERE vs INCOME-TAX OFFICER, WARD-1, DAVANAGERE
ITA 830/BANG/2023[2017-18]Status: Disposed5/12/2023AY 2017-18
PRAKASH MALLESHAPPA CHANAL,JAMAKHANDI vs INCOME TAX OFFICER WARD 2, BAGALKOT
ITA 816/BANG/2023[2012-2013]Status: Disposed5/12/2023AY 2012-2013
SRI. KANNAGHATTA HONNEGOWDA VENKATESH,MANDYA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1) & TPS, MYSORE
ITA 758/BANG/2023[2017-18]Status: Disposed5/12/2023AY 2017-18
SREE RAJENDRA SURI GURUMANDIR TRUST,BENGALURU vs INCOME TAX OFFICE, EXEMPTIONS, WARD-3, BANGALORE
ITA 754/BANG/2023[2014-15]Status: Disposed5/12/2023AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE, BANGALORE vs DEVESH MOHAN NAYEL, BANGALORE
ITA 740/BANG/2023[2019]Status: Disposed5/12/2023
M/S. ALTAIR ENGINEERING INC.,,UNITED STATES vs INCOME-TAX OFFICER, WARD INTERNATIONAL TAXATION-1(1), BENGALURU
ITITA 734/BANG/2023[2021-22]Status: Disposed4/12/2023AY 2021-22
SHRI. DEBARSHI SENGUPTA ,UTTAR PRADESH vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
ITITA 618/BANG/2023[2011-12]Status: Heard4/12/2023AY 2011-12
GURUPADMARAJ SAUHARDA SAHAKARI NIYAMITA SINDAGI,VIJAYAPURA vs INCOME TAX OFFICER, WARD 3, VIJAYAPURA
ITA 859/BANG/2023[2017-18]Status: Disposed4/12/2023AY 2017-18
GANAPATHI PURA THIPPAIAH,SHIVMOGGA vs ITO WARD 1 SHIMOGA, SHIVAMOGA
ITA 854/BANG/2023[2017-18]Status: Heard4/12/2023AY 2017-18
JAI BHAVANI PATTIN SAHAKAR SANGH NIYAMIT,BIJAPUR vs INCOME-TAX OFFICER, WARD 1 & TPS, BIJAPUR
ITA 717/BANG/2023[2017-2018]Status: Disposed4/12/2023AY 2017-2018
JAI BHAVANI PATTIN SAHAKAR SANGH NIYAMIT,BIJAPUR vs INCOME-TAX OFFICER, WARD 1 TPS, BIJAPUR
ITA 716/BANG/2023[2016-2017]Status: Disposed4/12/2023AY 2016-2017
M/S. SILICON ESTATES,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 25/BANG/2021[2013-14]Status: Disposed4/12/2023AY 2013-14
SUMAN BHAT,BANGALORE vs INCOME-TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(1), BENGALURU
ITITA 632/BANG/2023[2017-18]Status: Disposed1/12/2023AY 2017-18
SIMPLEX TMC PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1),BENGALURU, BENGALURU
ITA 736/BANG/2023[2018-19]Status: Disposed1/12/2023AY 2018-19
M/S. VISTAAR FINANCIAL SERVICES PVT LTD.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -7(1)(1), BENGALURU
ITA 735/BANG/2023[2020-21]Status: Disposed1/12/2023AY 2020-21
LORD VENKATESHWARA LADIES EDUCATIONAL AND WELFARE TRUST,BANGALORE vs INCOME TAX OFFICER, EXEMPTIONS WARD-1, BANGALORE
ITA 616/BANG/2023[2017-18]Status: Disposed1/12/2023AY 2017-18
THE UNITED THEOLOGICAL COLLEGE,BANGALORE vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD-2, BENGALURU
ITA 518/BANG/2023[2010-11]Status: Disposed1/12/2023AY 2010-11