← All Benches
ITAT Bangalore Bench
18,481 judgments
SYNAMEDIA LIMITED,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 1(2), BENGALURU
ITA 940/BANG/2023[2021-22]Status: Disposed13/12/2023AY 2021-22
INCOME TAX OFFICER, WARD-4(3)(1), KORAMANGALA TH BLOCK, BANGALORE vs CHANDRASHEKAR, BANGALORE
ITA 818/BANG/2023[2017-18]Status: Disposed13/12/2023AY 2017-18
ASHOK DUNDAPPA SAVAKAR,JAMAKHANDI vs INCOME-TAX OFFICER, WARD-1 & TPS, BAGALKOT
ITA 815/BANG/2023[2018-2019]Status: Disposed13/12/2023AY 2018-2019
ASHOK DUNDAPPA SAVAKAR,JAMAKHANDI vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT
ITA 814/BANG/2023[2018-19]Status: Disposed13/12/2023AY 2018-19
ASHOK DUNDAPPA SAVAKAR,JAMAKHANDI vs ACIT CIRCLE - 1, BIJAPUR
ITA 813/BANG/2023[2017-2018]Status: Disposed13/12/2023AY 2017-2018
DAIVAJNA PATTINA SOUHARDA SAHAKARI NIYAMITA,DHARWAD vs INCOME TAX OFFICER, WARD 1(5), HUBLI
ITA 791/BANG/2023[2017-18]Status: Disposed13/12/2023AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs MANIPAL RESORTS COMPANY PRIVATE LIMITED, BANGALORE
ITA 778/BANG/2023[2016-17]Status: Disposed13/12/2023AY 2016-17
ASHOK DUNDAPPA SAVAKAR,JAMAKHANDI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, BIJAPUR
ITA 761/BANG/2023[2020-2021]Status: Disposed13/12/2023AY 2020-2021
INCOME TAX OFFICER, WARD-2(2)(1), BENGALURU vs G. TEX INC, BENGALURU
ITA 789/BANG/2023[2010-11]Status: Disposed12/12/2023AY 2010-11
S.K.GOLDSMITHS INDUSTRIAL CO-OPERATIVE SOCIETY LTD.,MANGALORE vs INCOME TAX OFFICER-WARD-1(2), MANGALURU
ITA 771/BANG/2023[2017-18]Status: Disposed12/12/2023AY 2017-18
MINORITY CO OP CREDIT SOCIETY LTD, BAGALKOT,BAGALKOT vs ITO W(1), BAGALKOT, BAGALKOT
ITA 788/BANG/2023[2017-18]Status: Disposed11/12/2023AY 2017-18
INCOME TAX OFFICER(EXEMPTION) WARD-1, BANGALORE, BANGALORE vs KARNATAK BHOVI WELFARE ASSOCIATION, BANGALORE
ITA 782/BANG/2023[2016-17]Status: Disposed11/12/2023AY 2016-17
SANJAY MANGILAL JAIN,BIJAPUR vs INCOME-TAX OFFICER, WARD-1 & TPS, BIJAPUR
ITA 824/BANG/2023[2014-15]Status: Disposed7/12/2023AY 2014-15
M/S. DECCAN MINING SYNDICATE PVT. LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), BANGALORE
ITA 774/BANG/2023[2017-18]Status: Disposed7/12/2023AY 2017-18
M/S. DEEPA CREDIT CO-OPERATIVE SOCIETY LIMITED.,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE
ITA 750/BANG/2023[2017-18]Status: Disposed7/12/2023AY 2017-18
KOPPARUM LAXMINARAYAN KUMUDA,NEAR SHANESHWARA TEMPLE vs INCOME TAX OFFICER, WARD, CHIKKAMAGALURU
ITA 737/BANG/2023[2017-18]Status: Disposed7/12/2023AY 2017-18
M/S KBL LAYOUT,BANGALORE vs ACIT, CENTRAL CIRCLE-1(4), BANGALORE
ITA 709/BANG/2013[2006-07]Status: Disposed7/12/2023AY 2006-07
BELLODI SOMASHEKARAPPA BASAVARAJESHWARI,CHITRADURGA vs INCOME-TAX OFFICER, WARD-1, CHITRADURGA
ITA 852/BANG/2023[2017-18]Status: Disposed6/12/2023AY 2017-18
SHRI. MARATE VENKATESHKUMAR,BANGALORE vs INCOME TAX OFFICER, WARD-1(6), HUBLI
ITA 819/BANG/2023[2017-18]Status: Disposed6/12/2023AY 2017-18
M/S. KIRLOSKAR ELECTRIC COMPANY LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
ITA 700/BANG/2023[2018-19]Status: Disposed6/12/2023AY 2018-19
