← All Benches

ITAT Bangalore Bench

18,481 judgments

VENKATA REDDY PRABHAKAR REDDY KIRAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE

ITA 804/BANG/2023[2014-15]Status: Disposed14/12/2023AY 2014-15

M/S. KASHYAP CONSTRUCTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER INCOME TAX. CIRCLE-4(1)(1), BENGALURU

ITA 802/BANG/2023[2017-18]Status: Disposed14/12/2023AY 2017-18

RAJUL,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(5), BENGALURU

ITA 793/BANG/2023[2017-18]Status: Disposed14/12/2023AY 2017-18

KANAK PATTIN SAHAKARI SANGH NIYAMIT, BILAGI,BILAGI vs INCOME-TAX OFFICER, WARD-1, BAGALKOT

ITA 790/BANG/2023[2018-19]Status: Disposed14/12/2023AY 2018-19

SRI. MUTHAIAH SANNASURAYYA,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BANGALORE

ITA 787/BANG/2023[2011-12]Status: Disposed14/12/2023AY 2011-12

SRI. MUTHAIAH SANNASURAYYA,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BANGALORE

ITA 786/BANG/2023[2010-11]Status: Disposed14/12/2023AY 2010-11

SRI. MUTHAIAH SANNASURAYYA,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BANGALORE

ITA 785/BANG/2023[2009-10]Status: Disposed14/12/2023AY 2009-10

M/S. TOKAI RIKA MINDA INDIA PVT. LTD,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME-TAX(CENTRAL), BENGALURU

ITA 781/BANG/2023[2018-19]Status: Disposed14/12/2023AY 2018-19

M/S. AMBUTHIRTHA PVT LTD.,BANGALORE vs INCOME-TAX OFFICER, WARD-1(1)(3), BANGALORE

ITA 780/BANG/2023[2017-18]Status: Disposed14/12/2023AY 2017-18

M/S. AMBUTHIRTHA PVT. LTD.,BANGALORE vs INCOME TAX OFFICER, WARD-1(1)(3), BANGALORE

ITA 779/BANG/2023[2017-18]Status: Disposed14/12/2023AY 2017-18

GANGESH BELLAHALLI KRISHNADAS,NAVRANG BAR AND RESTAURANT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), MYSORE

ITA 777/BANG/2023[2011-2012]Status: Disposed14/12/2023AY 2011-2012

INCOME TAX OFFEICER, WARD 7(2)(5), BANGALORE, KORAMANGALA vs KAMMAVARI CREDIT CO-OPERATIVE SOCIETY TD., BANASHANKARI

ITA 775/BANG/2023[2017-18]Status: Disposed14/12/2023AY 2017-18

GANGOTHRI VENTURES,BANGALORE vs INCOME-TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 770/BANG/2023[2018-19]Status: Disposed14/12/2023AY 2018-19

THE BEML EMPLOYEES CO-OPERATIVE SOCIETY LIMITIED,BENGALURU vs INCOME-TAX OFFICER, WARD-4(2)(1), BANGALORE

ITA 763/BANG/2023[2012-3]Status: Disposed14/12/2023

THE BEML EMPLOYEES CO-OPERATIVE SOCIETY LIMITEDIETY,BENGALURU vs INCOME-TAX OFFICER, WARD-4(2)(1), BANGALORE

ITA 762/BANG/2023[2012-13]Status: Disposed14/12/2023AY 2012-13

KRISHNA E CAMPUS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BANGALORE

ITA 705/BANG/2023[2016-17]Status: Disposed14/12/2023AY 2016-17

RAYTHARA SAHAKARI SANGHA LTD,UDUPI vs INCOME-TAX OFFICER, WARD-1, UDUPI

ITA 685/BANG/2023[2017-18]Status: Disposed14/12/2023AY 2017-18

BLUESTONE JEWELLERY AND LIFESTYLE PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1 (1)(2), KORAMANGALA, BANGALORE

ITA 671/BANG/2023[2013-14]Status: Disposed14/12/2023AY 2013-14

R.R. EARTHWORKS,BENGALURU vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE

ITA 570/BANG/2023[2018-19]Status: Disposed14/12/2023AY 2018-19

M/S. M.N. DASTUR & CO. PVT. LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE

ITA 486/BANG/2023[2011-12]Status: Disposed14/12/2023AY 2011-12