← All Benches
ITAT Bangalore Bench
18,481 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, BENGALURU vs CMR JANADHARA TRUST, BENGALURU
ITA 604/BANG/2023[2021-22]Status: Disposed21/12/2023AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BANGALORE vs CMR JNANADHARA TRUST, BENGALURU
ITA 510/BANG/2023[2018-19]Status: Disposed21/12/2023AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU vs CMR JNANADHARA TRUST, BENGALURU
ITA 509/BANG/2023[2017-18]Status: Disposed21/12/2023AY 2017-18
BHARATHI CHAJJED,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(2), BANGALORE
ITA 915/BANG/2023[2017-18]Status: Disposed20/12/2023AY 2017-18
SMT. SHIVAMMA,MYSORE vs INCOME TAX OFFICER, WARD-1(3), MYSORE
ITA 910/BANG/2023[2007-08]Status: Disposed20/12/2023AY 2007-08
SHRI. RAMAIAH RAMACHANDRA,TUMAKURU vs INCOME TAX OFFICER, WARD-2, TUMAKURU
ITA 908/BANG/2023[2017-18]Status: Disposed20/12/2023AY 2017-18
SRI BANGARASWAMI PRAVIN KUMAR,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-4, SHIVAMOGGA
ITA 896/BANG/2023[2017-18]Status: Disposed20/12/2023AY 2017-18
M/S. R V SHELTERS,BENGALURU vs INCOME-TAX OFFICER, WARD-7(2)(5), BANGALORE
ITA 849/BANG/2023[2017-18]Status: Disposed20/12/2023AY 2017-18
MOHIT ANUSHKA ENTERPRISES,BANGALORE vs INCOME-TAX OFFICER, WARD-5(2)(1), BANGALORE
ITA 821/BANG/2023[2018-19]Status: Disposed20/12/2023AY 2018-19
SRI. GIRISH MALLESH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-6(2)(1), BANGALORE
ITA 837/BANG/2023[2017-18]Status: Disposed19/12/2023AY 2017-18
SRI. GIRISH MALLESH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-6(2)(1), BANGALORE
ITA 836/BANG/2023[2017-18]Status: Disposed19/12/2023AY 2017-18
M/S. NEW MANGALORE PORT AUTHORITY,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1), MANGALURU
ITA 755/BANG/2023[2012-13]Status: Disposed19/12/2023AY 2012-13
BANTWAL PUBILC EMPLOYEES CONSUMERS CO- OPERATIVE SOCIETY,BANTWALA vs INCOME TAX OFFICER, WARD-2(3), MANGALORE
ITA 903/BANG/2023[2017-18]Status: Disposed18/12/2023AY 2017-18
MUDHOL PATTINA SAHAKARI SANGH NIYAMITA,MUDHOL vs INCOME TAX OFFICER WARD-1, BAGALKOT
ITA 715/BANG/2023[2017-2018]Status: Disposed18/12/2023AY 2017-2018
TOTAL ENVIRONMENT BUILDING SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 352/BANG/2023[2012-13]Status: Disposed18/12/2023AY 2012-13
M/S. METRICSTREAM INFOTECH (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITTPA 827/BANG/2022[2018-19]Status: Disposed15/12/2023AY 2018-19
M S SORTERS PVT LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 868/BANG/2023[2016-17]Status: Disposed14/12/2023AY 2016-17
SHRI. RAMPRAKASH H.V (HUF),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(2)(2), BANGALORE
ITA 823/BANG/2023[2010-11]Status: Disposed14/12/2023AY 2010-11
MOHAMMAD SHAHID,BELLARY vs INCOME TAX OFFICER, WARD-1 & TPS, BELLARY
ITA 808/BANG/2023[2017-18]Status: Disposed14/12/2023AY 2017-18
SRI. ELAVARTHY RAMANA REDDY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BENGALURU
ITA 806/BANG/2023[2020-21]Status: Disposed14/12/2023AY 2020-21