← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(3), BANGALORE vs M/S. GOOGLE INDIA PRIVATE LIMITED, BANGALORE
ITTPA 191/BANG/2014[2009-10]Status: Disposed22/12/2023AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2), INTERNATIONAL TAXATION, BENGALURU, BENGALURU vs ORANGE (FORMERLY KNOWN AS FRANCE TELECOM)), FRANCE
ITA 711/BANG/2023[2011-12]Status: Disposed22/12/2023AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2(1)(1), BANGALORE vs CANARA BANK, BANGALORE
ITA 663/BANG/2023[2019-20]Status: Disposed22/12/2023AY 2019-20
M/S. CANARA BANK (ERSTWHILE SYNDICATE BANK),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 392/BANG/2023[2019-20]Status: Disposed22/12/2023AY 2019-20
M/S. CANARA BANK (ERSTWHILE SYNDICATE BANK),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 391/BANG/2023[2019-20]Status: Disposed22/12/2023AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE vs ONMOBILE GLOBAL LIMITED, BENGALURU
ITA 254/BANG/2023[2012-13]Status: Disposed22/12/2023AY 2012-13
ONMOBILE GLOBAL LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BANGALORE
ITA 245/BANG/2023[2013-13]Status: Disposed22/12/2023AY 2013-13
DELIVERHEALTH SOLUTIONS INDIA PRIVATE LIMITED (EARLIER KNOWN AS NUANCE TRANSCRIPTION SERVICES INDIA PRIVATE LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, CIRC-2(1)(1), BANGALORE
ITA 342/BANG/2022[2017-18]Status: Disposed22/12/2023AY 2017-18
DCIT CIRCLE 711 BANGALORE, BANGALORE vs TOYOTA KIRLOSKAR MOTORS PRIVATE LIMITED, BANGALORE
ITTPA 644/BANG/2023[2016]Status: Disposed21/12/2023
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 7(1)(1) BANGALORE, BENGALURU vs TOYOTA KIRLOSKAR MOTORS PRIVATE LIMITED, BENGALURU
ITTPA 643/BANG/2023[2015]Status: Disposed21/12/2023
M/S. TOYOTA KIRLOSKAR MOTOR PVT. LTD.,,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-2, BANGALORE
ITTPA 422/BANG/2023[2016-17]Status: Disposed21/12/2023AY 2016-17
M/S. TOYOTA KIRLOSKAR MOTOR PVT. LTD.,,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-2, BANGALORE
ITTPA 421/BANG/2023[2015-16]Status: Disposed21/12/2023AY 2015-16
SRI. PALANISWAMY GOUNDAR VISHWANATHAN,CHIKAMAGALUR vs INCOME-TAX OFFICER, WARD-1, CHIKMAGALUR
ITA 925/BANG/2023[2017-18]Status: Disposed21/12/2023AY 2017-18
VRUSHABHAVATHY NAGARA CREDIT CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
ITA 917/BANG/2023[2018-19]Status: Disposed21/12/2023AY 2018-19
VRUSHABHAVATHY NAGARA CREDIT CO-OPERATIVE SOCIETY LTD.,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
ITA 916/BANG/2023[2017-18]Status: Disposed21/12/2023AY 2017-18
SIDDARTHA GIRIJASHANKAR,CHIKKAMANGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMANGALUR
ITA 848/BANG/2023[2016-17]Status: Disposed21/12/2023AY 2016-17
ASWATHNARAYANAIAH RATHNAMMA RAAMESH,BANGALORE vs INCOME-TAX OFFICE, WARD-4(3)(3), BANGALORE
ITA 800/BANG/2023[2016-17]Status: Disposed21/12/2023AY 2016-17
M/S. AMPAR CO-OPERATIVE AGRICULTURE SOCIETY LIMITED,UDUPI vs INCOME-TAX OFFICER, WARD-1, UDUPI
ITA 796/BANG/2023[2020-21]Status: Disposed21/12/2023AY 2020-21
M/S. AMPAR CO-OPERATIVE AGRICULTURE SOCIETY LIMITED,UDUPI vs INCOME-TAX OFFICER, WARD-1, UDUPI
ITA 795/BANG/2023[2017-18]Status: Disposed21/12/2023AY 2017-18
DCIT-CIRCLE-1(1), HUBLI, C.R. BUILDING, NAVANAGAR HUBLI vs SHRI CHANDRASHEKHAR KOMMI, HUBLI
ITA 753/BANG/2023[2015-16]Status: Disposed21/12/2023AY 2015-16
