← All Benches

ITAT Bangalore Bench

18,481 judgments

DEPUTY COMMISSIONER OF INCOME TAX, C-1(1)(1), BENGALURU vs AD2PRO MEDIA SOLUTIONS PRIVATE LIMITED, BENGALURU

ITA 928/BANG/2023[2016-17]Status: Disposed3/1/2024AY 2016-17

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

SANGHAMITRA RURAL FINANCIAL SERVICES,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS CIRCLE-1, BANGALORE

ITA 745/BANG/2023[2018-19]Status: Disposed3/1/2024AY 2018-19

SANGHAMITRA RURAL FINANCIAL SERVICES,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS CIRCLE-1, BANGALORE

ITA 744/BANG/2023[2016-17]Status: Disposed3/1/2024AY 2016-17

SHRI CHANDRA POOJARI (Accountant Member), SMT. MADHUMITA ROY (Judicial Member)

MADHU SOUHARDA PATHINA SAHAKARI NIYAMITHA,MADHUGIRI vs INCOME-TAX OFFICER, WARD-1 & TPS, TUMKUR

ITA 969/BANG/2023[2017-18]Status: Disposed2/1/2024AY 2017-18

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, UNITY BUILDING ANNEX vs MYMUL RAITHA KALYANA TRUST, SIDDARATHANAGAR

ITA 923/BANG/2023[2017-18]Status: Disposed2/1/2024AY 2017-18

GUNDARLAHALLY RAMESH MEERA ,CHALLAKERE vs INCOME-TAX OFFICER, WARD-1, CHALLAKERE

ITA 914/BANG/2023[2018-19]Status: Disposed2/1/2024AY 2018-19

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

KURUHINASETTY SOUHARDA CREDIT COOPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(1), BANGLORE

ITA 909/BANG/2023[2018-19]Status: Disposed2/1/2024AY 2018-19

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

CHARVAKA SEVA SAHAKARI BANK LTD,PUTTUR vs INCOME TAX OFFICER, WARD-1, PUTTUR

ITA 901/BANG/2023[2016-17]Status: Disposed2/1/2024AY 2016-17

PLURALSIGHT LLC,UTAH vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), BANGALORE

ITA 639/BANG/2023[2020-21]Status: Disposed2/1/2024AY 2020-21

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

V. S. EDUCATIONAL TRUST ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3) , BANGALORE

ITA 1010/BANG/2023[2017-18]Status: Disposed2/1/2024AY 2017-18

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

VEENA MAKAM NANDAKUMAR ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(4) , BANGALORE

ITA 918/BANG/2023[2017-18]Status: Disposed1/1/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member)

SHRI MALLIKARJUNA CREDIT CO-OPERATIVE SOCIETY LTD,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI

ITA 856/BANG/2023[2017-18]Status: Disposed1/1/2024AY 2017-18

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

NANJAPPA UMASHANKER,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1) , BANGALORE

ITA 799/BANG/2023[2017-18]Status: Disposed1/1/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member)

SHRI. DINESH ACHARYA,MOODBIDRI vs INCOME-TAX OFFICER, WARD-2(2), MANGALURU

ITA 629/BANG/2023[2017-18]Status: Disposed1/1/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member)

PRATHAMIKA KRUSHI PATTINA LONI BK SAHAKAR SANGH,BIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR

ITA 991/BANG/2023[2017-18]Status: Disposed25/12/2023AY 2017-18

PRATHAMIKA KRUSHI PATTINA SAHAKAR SANGH NIYAMIT ARAKERI,BIJAPUR vs THE INCOME-TAX OFFICER, WARD-2, BIJAPUR

ITA 952/BANG/2023[2017-18]Status: Disposed25/12/2023AY 2017-18

FOUZIA CHAND SHAHI,CHIKMAGALUR vs INCOME-TAX OFFICER, WARD-2, CHIKMAGALUR

ITA 899/BANG/2023[2017-18]Status: Disposed25/12/2023AY 2017-18

MUDHOL PATTINA SAHAKARI SANGH NIYAMITA,MUDHOL vs INCOME-TAX OFFICER,WARD-2, BAGALKOT

ITA 767/BANG/2023[2018-2019]Status: Disposed25/12/2023AY 2018-2019

M/S. WORKPLACE OPTIONS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE

ITTPA 845/BANG/2022[2018-19]Status: Disposed22/12/2023AY 2018-19

GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(3), BANGALORE

ITTPA 69/BANG/2014[2009-10]Status: Disposed22/12/2023AY 2009-10