ITAT Bangalore Bench

M/S. SAVANOOR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,SAVANOOR, ,PUTTUR vs INCOME TAX OFFICER, WARD-1, , PUTTUR

SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

M/S. D. BANUMAIAH'S EDUCATIONAL INSTITUTIONS,MYSURU vs INCOME TAX OFFICER, EXEMPTION, WARD-1 , MYSURU

SHRI CHANDRA POOJARI (Accountant Member)

M/S. CHILD DEVELOPMENT PROJECT OFFICER,SHIVAMOGGA vs INCOME-TAX OFFICER, TDS WARD, DAVANGERE

SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

M/S. TOYOTA FINANCIAL SERVICES INDIA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-7(1)(1), BANGALORE

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

SRI. BEVAHALLI GANGAPPA RAMAKRISHNAPPA,,KOLAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BANGALORE

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

3EMBED SOFTWARE TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ADIT, CPC, BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

M/S. TATA ELXSI LIMITED,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX, CIRCLE-7(1)(1), BANGALORE

M/S. TATA ELXSI LTD,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX, CIRCLE-7(1)(1), , BENGALURU

DEPUTY COMMISSIONER OF INCOME-TAX( INTERNATIONAL TAXATION) , CIRCLE-2(2), BENGALURU, BENGALURU vs THE MATHWORKS INC., UNITED STATES

M/S. TATA ELXSI LIMITED., ,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX, CIRCLE-7(1)(1), BANGALORE

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

YASHODHA,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(5), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

BASAVARAJ LAXMANAGOUDA BIRADAR,VIJAYAPURA vs INCOME TAX OFFICER, WARD-2, VIJAYAPURA

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

PRIMARY AGRICULTURAL CREDIT COOPERATIVE SOCIETY ,BIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

ROHAN CARE FOUNDATION,BANGALORE vs THE INCOME-TAX OFFICER, WARD-4(1)(3), BANGALORE

SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

SANJAY MANGILAL JAIN,BIJAPUR vs INCOME-TAX OFFICER, WARD-1 & TPS, BIJAPUR

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

I, SANJAY MANGILAL JAIN,BIJAPUR vs INCOME-TAX OFFICER, WARD-1 & TPS, BIJAPUR

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION CIRCLE-1(2) , BENGALURU vs M/S. BLUE YONDER INC. (FORMERLY KNOWN AS JDA SOFTWARE INC.), UNITED STATES OF AMERICA

M/S. BLUE YONDER INC. (FORMERLY KNOWN AS JDA SOFTWARE INC.),UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION CIRCLE-1(2) , BENGALURU

M/S. THE BHAVASARA KSHATRIYA CO-OPERATIVE SOCIETY LIMITED,MYSURU vs INCOME TAX OFFICER, WARD-2(1), MYSURU

DEPUTY COMMISSIONER OF INCOME TAX, C-1(1)(1), BANGALORE vs AD2PRO MEDIA SOLUTIONS PRIVATE LIMITED, BANGALORE